← All Benches

ITAT Surat Bench

5,224 judgments

M D INDUSTRIES PVT LTD,SURAT vs DCIT, CIRCLE -1, SURAT

ITA 498/SRT/2019[2000-01]Status: Disposed6/12/2019AY 2000-01

M D INDUSTRIES PVT LTD,SURAT vs DCIT, CIRCLE -1, SURAT

ITA 497/SRT/2019[1999-00]Status: Disposed6/12/2019AY 1999-00

MS. SHILPA MAYANK PARIKH,BHARUCH vs THE INCOME TAX OFFICER, WARD-1, BHARUCH

ITA 1212/AHD/2015[2010-11]Status: Disposed6/12/2019AY 2010-11

SIDMAK LABORATORIES(INDIA) PVT.LTD.,VALSAD vs THE ADDL. CIT.,VALSAD RANGE, VALSAD

ITA 2913/AHD/2014[2005-06]Status: Disposed6/12/2019AY 2005-06

SHRI SAMIRBHAI ABDULBHAI CHAUHAN,BHARUCH vs THE INCOME TAX OFFICER, WARD-1, BHARUCH

ITA 1673/AHD/2014[2009-10]Status: Disposed6/12/2019AY 2009-10

THE ACIT, CIRCLE-1, SURAT vs M/S. KABRA PLASTICS LTD., SURAT

ITA 2539/AHD/2014[2010-11]Status: Disposed5/12/2019AY 2010-11

SHRI RATILAL KHUSHALDAS MALI,NA

ITA 2128/AHD/2014[1997-98]Status: Disposed5/12/2019AY 1997-98

SHRI RATILAL KHUSHALDAS MALI,NA

ITA 2126/AHD/2014[1996-97]Status: Disposed5/12/2019AY 1996-97

SHRI RATILAL KHUSHALDAS MALI,NA

ITA 2124/AHD/2014[1995-96]Status: Disposed5/12/2019AY 1995-96

SHRI RATILAL KHUSHALDAS MALI,NA

ITA 1638/AHD/2014[1994-95]Status: Disposed5/12/2019AY 1994-95

ANUPAM INFRASTRUCTURE,SURAT vs ITO, WARD 2(3)(1), SURAT

ITA 528/SRT/2019[2014-15]Status: Disposed2/12/2019AY 2014-15

SHRI YASHPALSINH BANESINH ZALA,SURAT vs ITO, WARD-3(2)(3), SURAT

ITA 349/SRT/2019[2010-11]Status: Disposed2/12/2019AY 2010-11

ADDIL MOHAMADELIYAS KAPADIA,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, SURAT

ITA 430/SRT/2018[2013-14]Status: Disposed27/11/2019AY 2013-14

SHREE GANESH KHAND UDHYOG,BHARUCH vs THE INCOME TAX OFFICER, WARD - 1(2), BHARUCH

ITA 249/SRT/2018[2013-14]Status: Disposed27/11/2019AY 2013-14

HEMANT ISHWARLAL DESAI,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), SURAT

ITA 180/SRT/2017[2013-14]Status: Disposed27/11/2019AY 2013-14

SHRI ABHISHEK L. JAIN,SURAT vs THE INCOME TAX OFFICER, WARD-6(1), SURAT

ITA 1045/AHD/2017[2011-12]Status: Disposed27/11/2019AY 2011-12

NAVIN HIMMATLAL SHAH,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(3), SURAT

ITA 2272/AHD/2016[2007-08]Status: Disposed27/11/2019AY 2007-08

SHRI BABUBHAI P. JAMADAR,BHARUCH vs THE INCOME TAX OFFICER, WARD-4, BHARUCH

ITA 56/AHD/2014[2007-08]Status: Disposed27/11/2019AY 2007-08

SHRI VIJESH P. JAMADAR,BHARUCH vs THE INCOME TAX OFFICER, WARD-4, BHARUCH

ITA 55/AHD/2014[2007-08]Status: Disposed27/11/2019AY 2007-08

SHRI MEHMOOD P. JAMADAR,BHARUCH vs THE INCOME TAX OFFICER, WARD-4, BHARUCH

ITA 400/AHD/2014[2007-08]Status: Disposed27/11/2019AY 2007-08