← All Benches
ITAT Surat Bench
5,224 judgments
DEE PEE ENTERPRISE SURAT PVT. LTD,SURAT vs ACIT, CIRCLE-1(1)(1), SURAT
ITA 768/SRT/2018[2008-09]Status: Disposed30/9/2019AY 2008-09
SHRI PRANAV DHANIBHAI PATEL,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, SURAT
ITA 152/SRT/2018[2011-12]Status: Disposed30/9/2019AY 2011-12
LILA THAKORBHAI PATEL,BHARUCH vs DCIT,INTL.TAXATION, BARODA
ITA 183/SRT/2017[2010-11]Status: Disposed30/9/2019AY 2010-11
USHABEN M. KANTHARIA L/H OF LATE HANSABEN L. PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-5(2), SURAT
ITA 2389/AHD/2014[2010-11]Status: Disposed30/9/2019AY 2010-11
THE ITO, WARD 5(3), SURAT vs SHRI MOHMED ALTAF MOHMED AZAM JARULLAH, SURAT
ITA 1501/AHD/2013[2008-09]Status: Disposed30/9/2019AY 2008-09
THE DCIT, CIRCLE-3, SURAT vs M/S. JARIWALA ENTERPRISE, SURAT
ITA 202/AHD/2012[2008-09]Status: Disposed30/9/2019AY 2008-09
M/S SAI MADHAV SAREES PRIVATE LIMITED,SURAT vs INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 540/SRT/2018[2011-12]Status: Disposed26/9/2019AY 2011-12
ARCHNA VASUDEV BANSAL,SURAT vs THE INCOME TAX OFFICER,WARD-5(1), SURAT
ITA 2922/AHD/2014[2006-07]Status: Disposed24/9/2019AY 2006-07
THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT vs M/S. JAY BHARAT DYEING & PRINTING MILLS PVT. LTD., SURAT
ITA 1608/AHD/2016[2009-10]Status: Disposed23/9/2019AY 2009-10
THE ITO, WARD-3(2), SURAT vs SHRI JAMUBHAI KALYANBHAI PATEL, SURAT
ITA 1570/AHD/2014[2007-08]Status: Disposed23/9/2019AY 2007-08
M/S. UNITED BROTHERS STONE & MILES PVT.LTD.,NA
ITA 1546/AHD/2011[2006-07]Status: Disposed23/9/2019AY 2006-07
THE ITO, WARD-1(1)(1), SURAT vs M/S. ALBERS DIAMONDS PVT. LTD., SURAT
ITA 1180/AHD/2017[2011-12]Status: Disposed28/8/2019AY 2011-12
NITABEN DEVRAJBHAI PATEL,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
ITA 1781/AHD/2016[2011-12]Status: Disposed28/8/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), SURAT vs SHANTAI EXIM LTD., AHMEDABAD
ITA 436/SRT/2018[2012-13]Status: Disposed27/8/2019AY 2012-13
SHANTAI EXIM LTD.,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), SURAT
ITA 273/SRT/2018[2012-13]Status: Disposed27/8/2019AY 2012-13
ALBERS DIAMONDS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(1), SURAT
ITA 776/AHD/2017[2011-12]Status: Disposed27/8/2019AY 2011-12
PANKAJ KANWARLAL JAIN HUF,SURAT vs INCOME TAX OFFICER, WARD-2(3)(8), SURAT
ITA 269/SRT/2017[2013-14]Status: Disposed27/8/2019AY 2013-14
VIMALCHAND JAIN,RAJASTHAN vs ITO. WARD-3(3)(5), SURAT
ITA 1460/AHD/2017[2007-08]Status: Disposed27/8/2019AY 2007-08
THE DCIT, CENTRAL CIRCLE-2, SURAT vs SHRI RAMESH L. POLRA, SURAT
ITA 2320/AHD/2016[2013-14]Status: Disposed27/8/2019AY 2013-14
SHRI RAMESH LALJIBHAI POLRA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
ITA 2290/AHD/2016[2013-14]Status: Disposed27/8/2019AY 2013-14
