← All Benches
ITAT Surat Bench
5,224 judgments
THE ACIT,BHARUCH CIRCLE, BHARUCH vs BHARUCH ENVIRO INFRASTRUCTURE LTD., ANKLESHWAR
ITA 1867/AHD/2014[2008-09]Status: Disposed24/12/2021AY 2008-09
BHARUCH ENVIRO INFRASTRUCTURE LTD.,BHARUCH vs THE DY.CIT.,BHARUCH CIRCLE, BHARUCH
ITA 1849/AHD/2014[2008-09]Status: Disposed24/12/2021AY 2008-09
THE DCIT, CIRCLE-1, SURAT vs NEO STRUCTO CONSTRUCTION LTD., SURAT
ITA 2316/AHD/2011[2006-07]Status: Disposed24/12/2021AY 2006-07
SHREE SAYAN VIBHAG SAHAKARI KHAND UDHYOG MANDLI LTD,SURAT vs DCIT, CIRCLE-2(2), SURAT
ITA 74/SRT/2020[2012-13]Status: Disposed23/12/2021AY 2012-13
SHREE MADHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD.,DIST. SURAT vs ITO, WARD-1, BARDOLI
ITA 73/SRT/2020[2013-14]Status: Disposed23/12/2021AY 2013-14
SHREE MADHI VIBHAG SAHAKARI KHAND UDYOG MANDLI LTD,BARDOLI vs ITO, WARD-1, BARDOLI
ITA 72/SRT/2020[2012-13]Status: Disposed23/12/2021AY 2012-13
DCIT, CIRCLE-2(2), SURAT vs SHREE SAYAN VIBHAG SAHAKARI KHAND UDHYOG MANDLI LTD, SURAT
ITA 69/SRT/2020[2012-13]Status: Disposed23/12/2021AY 2012-13
DCIT., CIRCLE-2(3), SURAT vs SHREE MADHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD., DIST. SURAT
ITA 68/SRT/2020[2012-13]Status: Disposed23/12/2021AY 2012-13
SHREE KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD,SURAT vs ITO, WARD-1, BARDOLI
ITA 59/SRT/2020[2013-14]Status: Disposed23/12/2021AY 2013-14
SHANKAR BUDHABHAI PATEL,VALSAD vs ITO, WARD-4, VALSAD
ITA 180/SRT/2020[2013-14]Status: Disposed23/12/2021AY 2013-14
SHANKAR BUDHABHAI PATEL,VALSAD vs ITO, WARD-4, VALSAD
ITA 179/SRT/2020[2009-10]Status: Disposed23/12/2021AY 2009-10
BHIKAMCHAND S. SHAH,NA
ITA 115/SRT/2019[2014-15]Status: Disposed23/12/2021AY 2014-15
SMT. ANSHITA VIMAL JAIN,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(4), SURAT
ITA 665/AHD/2017[2007-08]Status: Disposed23/12/2021AY 2007-08
SHREE KHEDUT SAHAKARI KHAND UDYOG MANDLI LTD,SURAT vs DCIT, CIRCLE-2(3), SURAT
ITA 96/SRT/2020[2011-12]Status: Disposed21/12/2021AY 2011-12
SHREE SAYAN VIBHAG SAHAKARI KHAND UDHYOG MANDLI LTD,SURAT vs DCIT, CIRCLE-2(2), SURAT
ITA 75/SRT/2020[2013-14]Status: Disposed21/12/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1), SURAT vs SHRI DHANESH M. SANGHVI, SURAT
ITA 373/SRT/2018[2013-14]Status: Disposed20/12/2021AY 2013-14
KAMLESHKUMAR D DHOLAKIYA,PALSANA vs JCIT, RANGE-2(3), SURAT
ITA 77/SRT/2020[2008-09]Status: Heard14/12/2021AY 2008-09
MANSUKHBHAI NANJIBHAI BHIMANI,SURAT vs AAYAKAR BHAWAN, MAJURA GATE, SURAT
ITA 348/SRT/2019[2014-15]Status: Disposed13/12/2021AY 2014-15
SMT.MANIBEN MOHANBHAI PRAJAPATI,SURAT vs INCOME TAX OFFICER WARD 3(2)(5), SURAT
ITA 146/SRT/2017[2013-14]Status: Disposed13/12/2021AY 2013-14
THE ITO, WARD-2(3)(7), SURAT vs SHRI ANANDKUMAR SOHANLAL JAIN, SURAT
ITA 108/SRT/2017[2009-10]Status: Disposed13/12/2021AY 2009-10
