← All Benches

ITAT Surat Bench

5,224 judgments

SMT. CHAMPABEN A. DESAI,VALSAD vs ITO, WARD-1, VAPI

ITA 790/SRT/2018[2010-11]Status: Disposed4/1/2022AY 2010-11

NITABEN JAYESHKUMAR KALATHIYA,SURAT vs DCIT, CENTRAL CIRCLE-1, SURAT

ITA 234/SRT/2020[2014-15]Status: Disposed31/12/2021AY 2014-15

ITO (EXEMPTION), WARD, SURAT vs GUJARAT HIRA BOURSE, SURAT

ITA 190/SRT/2020[2017-18]Status: Disposed31/12/2021AY 2017-18

ITO (EXEMPTION) WARD, SURAT vs GUJARAT HIRA BOURSE, SURAT

ITA 189/SRT/2020[2014-15]Status: Disposed31/12/2021AY 2014-15

INCOME TAX OFFICER (EXAMPTION) WARD, SURAT vs SHREE SAIBABA SATSANG MANDAL, SURAT

ITA 233/SRT/2017[2014-15]Status: Disposed31/12/2021AY 2014-15

M/S. SOFTTOUCH FABRICS PVT.LTD.,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(2), SURAT

ITA 170/SRT/2017[2013-14]Status: Disposed31/12/2021AY 2013-14

VIKRAM HARSHADBHAI MODI,SURAT vs ITO WARD 3(1)(5), SURAT

ITA 196/SRT/2018[2011-12]Status: Disposed30/12/2021AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX VALSAD CIRCLE, VALSAD vs M/S.PRAMUKH INFRASTRUCTURE, VALSAD

ITA 205/SRT/2017[2008-09]Status: Disposed30/12/2021AY 2008-09

THE ASSTT. COMMISSIONER OF INCOME TAX, NA vs ARI CIRCLE, NAVSARI

ITA 2870/AHD/2016[2011-12]Status: Heard30/12/2021AY 2011-12

ITO, WARD-1, BARDOLI vs RADHE FLUD, SURAT

ITA 152/SRT/2020[2010-11]Status: Disposed29/12/2021AY 2010-11

ITO, WARD-1, BARDOLI vs RADHE FLUD, SURAT

ITA 151/SRT/2020[2009-10]Status: Disposed29/12/2021AY 2009-10

INCOME TAX OFFICER, WARD-3(3)(5), SURAT vs PRAVINBHAI MANJIBHAI GHOGHARI, SURAT

ITA 381/SRT/2019[2014-15]Status: Disposed29/12/2021AY 2014-15

SACHIN PAREEK,SURAT vs DCIT (CENTREL) CIRCLE-4, SURAT

ITA 1683/AHD/2017[2014-15]Status: Disposed29/12/2021AY 2014-15

M/S. SUN DIAM,MUMBAI vs THE DY. CIT, CENTRAL CIRCLE-4, SURAT

ITA 1578/AHD/2017[2014-15]Status: Disposed29/12/2021AY 2014-15

SHRI SANJAY KUMAR CHOUDHARY HUF,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-4, SURAT

ITA 1367/AHD/2017[2014-15]Status: Disposed29/12/2021AY 2014-15

M/S. NAZAR IMPEX PVT. LTD.,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-4, SURAT

ITA 1365/AHD/2017[2014-15]Status: Disposed29/12/2021AY 2014-15

M/S. ARTA BROCH CERAMICS PVT. LTD,BHARUCH vs ITO, WARD-1(4), BHARUCH

ITA 210/SRT/2020[2012-13]Status: Disposed24/12/2021AY 2012-13

PRAGATI GLASS PVT. LTD.,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, BHARUCH

ITA 261/SRT/2018[2012-13]Status: Disposed24/12/2021AY 2012-13

SHRI DENISH M.GANDHI,NA

ITA 274/SRT/2017[2008-09]Status: Disposed24/12/2021AY 2008-09

SHRI BHARATBHAI S. SAVALIYA,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(3), SURAT

ITA 217/SRT/2017[2013-14]Status: Disposed24/12/2021AY 2013-14