← All Benches
ITAT Surat Bench
5,224 judgments
M/S. BAJRANG DEVELOPERS,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 1837/AHD/2016[2010-11]Status: Disposed11/1/2022AY 2010-11
M/S. SAI ASHISH DEVELOPERS,SURAT vs THE INCOME TAX OFFICER, WARD-1, SURAT
ITA 1151/AHD/2016[2013-14]Status: Disposed11/1/2022AY 2013-14
M/S. SAI ASHISH DEVELOPERS,SURAT vs THE INCOME TAX OFFICER, WARD-1, SURAT
ITA 1150/AHD/2016[2011-12]Status: Disposed11/1/2022AY 2011-12
RAJLAXMI PRINTS PVT.LTD.,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), SURAT
ITA 462/SRT/2018[2014-15]Status: Disposed10/1/2022AY 2014-15
RAJLAXMI PRINTS PVT.LTD.,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), SURAT
ITA 461/SRT/2018[2013-14]Status: Disposed10/1/2022AY 2013-14
THE ACIT, CIRCLE-1(2), SURAT vs M/S. MUKTA ENTERPRISES, MUMBAI
ITA 1962/AHD/2016[2012-13]Status: Disposed10/1/2022AY 2012-13
SHRI ASHISH AJIT SINGHAI,SURAT vs ITO, WARD-3(1)(2), SURAT
ITA 387/SRT/2019[2009-10]Status: Disposed6/1/2022AY 2009-10
RAMESH GULUMAL DIYALANI,BHARUCH vs ITO, WARD 1(5), BHARUCH
ITA 172/SRT/2019[2014-15]Status: Disposed6/1/2022AY 2014-15
JAIRAM GULUMAL DIYALANI,BHARUCH vs ITO, WARD1(5), BHARUCH
ITA 170/SRT/2019[2010-11]Status: Disposed6/1/2022AY 2010-11
ABHISHEK AGARWAL,NANI DAMAN vs ITO, DAMAN WARD, DAMAN
ITA 97/SRT/2018[2007-08]Status: Disposed6/1/2022AY 2007-08
SHRI VINAYAK RATILAL MEHTA,BHARUCH vs THE INCOME TAX OFFICER, WARD-1, BHARUCH
ITA 778/SRT/2018[2010-11]Status: Disposed6/1/2022AY 2010-11
THE INCOME TAX OFFICER, WARD-1(3), VADODARA vs SHRI VINAYAK RATILAL MEHTA, BHARUCH
ITA 724/SRT/2018[2010-11]Status: Disposed6/1/2022AY 2010-11
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT vs SHRI RAVJIBHAI BECHARBHAI DHAMELIYA, SURAT
ITA 1525/AHD/2017[2013-14]Status: Disposed6/1/2022AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT vs SHRI RAVJIBHAI BECHARBHAI DHAMELIYA, SURAT
ITA 1524/AHD/2017[2008-09]Status: Disposed6/1/2022AY 2008-09
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT vs SHRI RAVJIBHAI BECHARBHAI DHAMELIYA, SURAT
ITA 1523/AHD/2017[2007-08]Status: Disposed6/1/2022AY 2007-08
SHRI RAVJIBHAI B. DHAMELIYA,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 1241/AHD/2017[2013-14]Status: Disposed6/1/2022AY 2013-14
SHRI RAVJIBHAI B. DHAMELIYA,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 1240/AHD/2017[2008-09]Status: Disposed6/1/2022AY 2008-09
SHRI RAVJIBHAI B. DHAMELIYA,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 1239/AHD/2017[2007-08]Status: Disposed6/1/2022AY 2007-08
THE ACIT, NA vs ARI CIRCLE, NAVSARI, NAVSARI
ITA 295/SRT/2019[2012-13]Status: Disposed4/1/2022AY 2012-13
SMT NITUBEN PRADEEP DHINGRA,SURAT vs PR. CIT-1, SURAT, SURAT
ITA 180/SRT/2019[2014-15]Status: Disposed4/1/2022AY 2014-15
