← All Benches
ITAT Surat Bench
5,224 judgments
RAMESH KUMAR GORDHAN KATHIRIYA,SURAT vs PR. COMMISSIONER OF INCOME TAX (CENTRAL), SURAT
ITA 191/SRT/2021[2016-17]Status: Disposed20/1/2022AY 2016-17
DHANSUKHBHAI RAMANBHAI MALI,SURAT vs ITO, WARD-2(3)(1), SURAT
ITA 469/SRT/2019[2014-15]Status: Disposed20/1/2022AY 2014-15
MADANLAL MULCHANDAS JARIWALA,SURAT vs INCOME TAX OFFICER, WARD-2(2)(3), SURAT
ITA 388/SRT/2019[2015-16]Status: Disposed20/1/2022AY 2015-16
THE ACIT, CIRCLE 2, BHARUCH vs M/S. JAYSHREE AROMATICS PVT. LTD., BHARUCH
ITA 2277/AHD/2016[2011-12]Status: Disposed20/1/2022AY 2011-12
DCIT, CIRCLE-2(1)(2), SURAT vs M/S. SHANTAI EXIM LIMITED, SURAT
ITA 92/SRT/2020[2012-13]Status: Disposed18/1/2022AY 2012-13
KISHORBHAI M PATEL (HUF),VALSAD vs ITO, WARD-2, BARDOLI
ITA 85/SRT/2020[2011-12]Status: Disposed18/1/2022AY 2011-12
SHREE MAHUVA PRADESH SAHAKARI KHAND UDYOG MANDLI LTD,SURAT vs ITO, WARD-1, BARDOLI
ITA 84/SRT/2020[2014-15]Status: Disposed18/1/2022AY 2014-15
SHREE MAHUVA PRADESH SAHAKARI KHAND UDYOG MANDLI LTD,SURAT vs DCIT, CIRCLE-2(3), SURAT
ITA 83/SRT/2020[2013-14]Status: Disposed18/1/2022AY 2013-14
SHREE MAHUVA PRADESH SAHAKARI KHAND UDYOG MANDLI LTD,SURAT vs ITO, WARD-1, BARDOLI
ITA 82/SRT/2020[2012-13]Status: Disposed18/1/2022AY 2012-13
ITO, WARD-1, BARDOLI vs SHREE MAHUVA PRADESH SAHAKARI KHAND UDHYOG MANDLI LTD, SURAT
ITA 106/SRT/2020[2014-15]Status: Disposed18/1/2022AY 2014-15
ITO, WARD-1, BARDOLI vs SHREE MAHUVA PRADESH SAHAKARI KHAND UDHYOG MANDLI LTD, BARDOLI
ITA 105/SRT/2020[2013-14]Status: Disposed18/1/2022AY 2013-14
ITO, WARD-1, BARDOLI vs SHREE MAHUVA PRADESH SAHAKARI KHAND UDHYOG MANDLI LTD, BARDOLI
ITA 104/SRT/2020[2012-13]Status: Disposed18/1/2022AY 2012-13
SHRI SABBIRBHAI DAWOODBHAI SHAIKH,SURAT vs INCOME TAX OFFICER WARD-3(1)(4), SURAT
ITA 121/SRT/2018[2010-11]Status: Disposed18/1/2022AY 2010-11
BARDOLI JANTA COOPERATIVE CREDIT SOCIETY LTD.,BARDOLI vs PR.CIT-2, SURAT, SURAT
ITA 302/SRT/2019[2014-15]Status: Disposed17/1/2022AY 2014-15
VINESH RAMANBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-BARDOLI, SURAT
ITA 40/SRT/2018[2007-08]Status: Disposed17/1/2022AY 2007-08
M/S. KRISHNA CORPORATION,SURAT vs DCIT, CIRCLE-3(2), SURAT
ITA 736/SRT/2018[2014-15]Status: Disposed12/1/2022AY 2014-15
SHREE CHEMOPHARMA ANKLESHWAR PVT. LTD.,BHARUCH vs ACIT, CIRCLE-2, BHARUCH
ITA 351/SRT/2018[2012-13]Status: Disposed12/1/2022AY 2012-13
SHRI MANSUKHLAL DAYABHAI MANGUKIYA,SURAT vs INCOME TAX OFFICER, WARD -3(3)(3), SURAT
ITA 257/SRT/2018[2013-14]Status: Disposed12/1/2022AY 2013-14
BHAVNA BULLION PVT. LTD.,SURAT vs DCIT, CENTRAL CIRCLE, -3, SURAT
ITA 194/SRT/2019[2016-17]Status: Disposed11/1/2022AY 2016-17
M/S. BAJRANG DEVELOPERS,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT
ITA 1838/AHD/2016[2011-12]Status: Disposed11/1/2022AY 2011-12
