← All Benches
ITAT Surat Bench
5,224 judgments
SURAT ROUGH DIAMOND SOURCING (INDIA) LIMITED,SURAT vs THE INCOME TAX OFFICER, WARD-4(3), SURAT
ITA 2571/AHD/2015[2011-12]Status: Disposed13/12/2021AY 2011-12
ITO, WARD-1, BARDOLI vs SHREE CHALTHAN VIBHAG KHAND UDHYOG SAHAKARI MANDLI LTD., SURAT
ITA 19/SRT/2020[2013-14]Status: Disposed9/12/2021AY 2013-14
ITO, WARD-1, BARDOLI vs SHREE KHEDUT SAHAKARI KHAND UDHYOG MANDLI LTD., SURAT
ITA 18/SRT/2020[2012-13]Status: Disposed9/12/2021AY 2012-13
SHRI, IQBAL AHMED GULAMBHAI ANSARI,VALSAD vs ITO WARD-2, VALSAD, VALSAD
ITA 294/SRT/2019[2010-11]Status: Disposed9/12/2021AY 2010-11
SHANTIBEN RAMBHAI PATEL,SURAT vs ITO, WARD-1, BARDOLI
ITA 34/SRT/2020[2008-09]Status: Disposed7/12/2021AY 2008-09
PRAKASHBHAI MAGANBHAI PATEL,TAPI vs ITO, WARD-2, SURAT
ITA 556/SRT/2019[2008-09]Status: Disposed1/12/2021AY 2008-09
BASANTILAL TARBA,BHILWARA vs ITO, WARD 3(1)(2), BHILWARA
ITA 547/SRT/2019[2009-10]Status: Disposed1/12/2021AY 2009-10
SMT. NALINIBEN BHARATBHAI PATEL,SURAT vs ITO, WARD-1, SURAT
ITA 322/SRT/2019[2013-14]Status: Disposed1/12/2021AY 2013-14
VIMIT CONSTRUCTION,ANKLESHWAR vs THE ACIT, BHARUCH CIRCLE, BHARUCH
ITA 317/SRT/2019[2012-13]Status: Disposed1/12/2021AY 2012-13
WIND FINANCIAL SERVICES PVT. LTD,DAMAN & DIU vs PR. CIT, VALSAD
ITA 314/SRT/2019[2014-15]Status: Disposed1/12/2021AY 2014-15
M/S. SHREE GURJARI INDUSTRIES LTD.,SURAT vs THE DCIT, SURAT
ITA 980/AHD/2016[2007-08]Status: Disposed1/12/2021AY 2007-08
SHRI GUFRAN AHMED CHAUDHARI,VALSAD vs THE INCOME TAX OFFICER, VAPI WARD-1, VAPI
ITA 623/SRT/2018[2011-12]Status: Disposed26/11/2021AY 2011-12
SHRI PRAKASH F.SINGH,VAPI vs THE ITO, WARD-7, VAPI
ITA 618/SRT/2018[2011-12]Status: Disposed26/11/2021AY 2011-12
ACIT, CIRCLE 3(3), SURAT vs VARACHHA CO.OP BANK LTD, SURAT
ITA 542/SRT/2019[2014-15]Status: Disposed25/11/2021AY 2014-15
SUJITH SURENDRA KURUP,SURAT vs ITO, WARD-1(3)(9), SURAT
ITA 526/SRT/2019[2010-11]Status: Disposed23/11/2021AY 2010-11
SHOBHANABEN B. PATEL,VALSAD vs ITO, WARD-4, VALSAD
ITA 523/SRT/2019[2013-14]Status: Disposed23/11/2021AY 2013-14
SHOBHANABEN B. PATEL,VALSAD vs ITO, WARD-4, VALSAD
ITA 520/SRT/2019[2011-12]Status: Disposed23/11/2021AY 2011-12
SHOBHANABEN B. PATEL,VALSAD vs ITO, WARD-4, VALSAD
ITA 518/SRT/2019[2010-11]Status: Disposed23/11/2021AY 2010-11
DADRA & NAGAR HAVELI AND DAMAN & DIU POLICE WELFARE SOCIETY,NANI DAMAN, DAMAN & DIU vs CIT, EXEMPTION, AHEMEDABAD, AHMEDABAD
ITA 11/SRT/2021[2020-21]Status: Disposed16/11/2021AY 2020-21
KAMAL KISHORE SONI,SURAT vs INCOME TAX OFFICER, WARD 2(3)(7), SURAT
ITA 33/SRT/2019[2014-15]Status: Disposed16/11/2021AY 2014-15
