← All Benches
ITAT Surat Bench
5,224 judgments
KAMAL KISHORE SONI,SURAT vs INCOME TAX OFFICER, WARD 2(3)(7), SURAT
ITA 32/SRT/2019[2013-14]Status: Disposed16/11/2021AY 2013-14
KAMAL KISHORE SONI,SURAT vs INCOME TAX OFFICER, WARD 2(3)(7), SURAT
ITA 31/SRT/2019[2008-09]Status: Disposed16/11/2021AY 2008-09
INCOME TAX OFFICER, WARD 2(3)(7), SURAT vs KAMAL KISHORE SONI, SURAT
ITA 127/SRT/2019[2014-15]Status: Disposed16/11/2021AY 2014-15
INCOME TAX OFFICER, WARD 2(3)(7), SURAT vs KAMAL KISHORE SONI, SURAT
ITA 126/SRT/2019[2013-14]Status: Disposed16/11/2021AY 2013-14
INCOME TAX OFFICER, WARD 2(3)(7), SURAT vs KAMAL KISHORE SONI, SURAT
ITA 125/SRT/2019[2008-09]Status: Disposed16/11/2021AY 2008-09
SHRI PARESHBHAI D. NARIYA,SURAT vs ITO, WARD-3(3)(5), SURAT
ITA 63/SRT/2021[2016-17]Status: Disposed11/11/2021AY 2016-17
RAJENDRABHAI RAMANLAL DESAI,SURAT vs PR. COMMISSIONER OF INCOME TAX-1, SURAT
ITA 56/SRT/2021[2015-16]Status: Disposed11/11/2021AY 2015-16
ALTRET BIOTECH LTD.,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR.-1(1)(1), SURAT
ITA 42/SRT/2021[2015-16]Status: Disposed9/11/2021AY 2015-16
ACIT, CIRCLE-2, BHARUCH vs SNS TEXTILES LIMITED, ANKLESHWAR
ITA 407/SRT/2019[2008-09]Status: Disposed9/11/2021AY 2008-09
THE ITO, WARD-2(3)(8), SURAT vs SHRI YOGENDRARAJ U. SINGHVI, SURAT
ITA 288/SRT/2019[2008-09]Status: Disposed9/11/2021AY 2008-09
THE INCOME TAX OFFICER,WARD-2(3)(8), SURAT vs SHRI VIKAS CHORADIA, SURAT
ITA 287/SRT/2019[2013-14]Status: Disposed9/11/2021AY 2013-14
ITO-2(3)(7), SURAT vs BHAGCHAND JAIN, SURAT
ITA 264/SRT/2019[2008-09]Status: Disposed9/11/2021AY 2008-09
ITO-2(3)(7), SURAT vs BHAGCHAND JAIN (HUF), SURAT
ITA 263/SRT/2019[2014-15]Status: Disposed9/11/2021AY 2014-15
ITO WARD 2(1)(4), SURAT vs M/S VESTA EXIM PRIVATE LIMITED., SURAT
ITA 254/SRT/2019[2014-15]Status: Disposed9/11/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI vs M/S. VAPI GREEN ENVIRO LTD., VAPI
ITA 732/SRT/2018[2014-15]Status: Disposed9/11/2021AY 2014-15
M/S. SHUBH ENTERPRISE,SURAT vs PR. CIT-1, SURAT
ITA 317/SRT/2018[2013-14]Status: Disposed9/11/2021AY 2013-14
SHRI ATUL K. PATEL,SURAT vs PR. CIT-3, SURAT, SURAT
ITA 267/SRT/2018[2013-14]Status: Disposed9/11/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI vs M/S. VAPI GREEN ENVIRO LTD., (FORMERLY KNOWN AS VAPI WASTE & MANAGEMENT COMPANY LTD.), VAPI
ITA 153/SRT/2018[2013-14]Status: Disposed9/11/2021AY 2013-14
SHRI HITESH BHAI POPATBHAI SAKARIYA,SURAT vs INCOME TAX OFFICER, WARD -1(3)(7), SURAT
ITA 315/SRT/2017[2012-13]Status: Disposed9/11/2021AY 2012-13
SHRI HITESH BHAI POPATBHAI SAKARIYA,SURAT vs INCOME TAX OFFICER, WARD -1(3)(7), SURAT
ITA 314/SRT/2017[2011-12]Status: Disposed9/11/2021AY 2011-12
