← All Benches
ITAT Surat Bench
5,224 judgments
SHRI HITESH BHAI POPATBHAI SAKARIYA,SURAT vs INCOME TAX OFFICER, WARD -1(3)(7), SURAT
ITA 313/SRT/2017[2010-11]Status: Disposed9/11/2021AY 2010-11
SHRI HITESH BHAI POPATBHAI SAKARIYA,SURAT vs INCOME TAX OFFICER, WARD -1(3)(7), SURAT
ITA 312/SRT/2017[2009-10]Status: Disposed9/11/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT vs M/S MUKTA ENTERPRISE, SURAT
ITA 287/SRT/2017[2013-14]Status: Disposed9/11/2021AY 2013-14
THE AMROLI VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI LTD.,SURAT vs THE DCIT.,CIRCLE-2(3), SURAT
ITA 1764/AHD/2017[2014-15]Status: Disposed9/11/2021AY 2014-15
THE AMROLI VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI LTD.,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT
ITA 2386/AHD/2016[2009-10]Status: Disposed9/11/2021AY 2009-10
THE AMROLI VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI LTD.,SURAT vs THE DY.CIT.,CIRCLE-2(3), SURAT
ITA 3278/AHD/2015[2012-13]Status: Disposed9/11/2021AY 2012-13
THE AMROLI VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI LTD.,SURAT vs THE ACIT.,CIRCLE-6, SURAT
ITA 2198/AHD/2015[2009-10]Status: Disposed9/11/2021AY 2009-10
THE ACIT.,CENT.CIRCLE-2, SURAT vs SHREEJI PRINTS PVT.LTD., SURAT
ITA 448/SRT/2019[2013-14]Status: Disposed1/11/2021AY 2013-14
M/S. SUNSIL,BHARUCH vs ACIT, CIRCLE-2, BHARUCH
ITA 442/SRT/2019[2012-13]Status: Disposed1/11/2021AY 2012-13
THE DY.CIT, CIRCLE-2(3), SURAT vs M/S. GLOBAL SYNTEX, SURAT
ITA 191/SRT/2019[2012-13]Status: Disposed1/11/2021AY 2012-13
M/S. GLOBAL SYNTEX,SURAT vs THE DY.CIT, CIRCLE-2(3), SURAT
ITA 571/SRT/2018[2014-15]Status: Disposed1/11/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(2), SURAT vs M/S. DESIRE JEWELLERY, SURAT
ITA 187/SRT/2017[2013-14]Status: Disposed1/11/2021AY 2013-14
DILIPBHAI THAKORBHAI PATEL,SURAT vs CIT, (A) -13, SURAT
ITA 7/SRT/2021[2012-13]Status: Disposed28/10/2021AY 2012-13
MEDINNOVA SYSTEAM PRIVATE LIMITED,SURAT vs DCIT, CIRCLE 2(1)(2), SURAT
ITA 182/SRT/2021[2012-13]Status: Disposed28/10/2021AY 2012-13
UNNAT ENGINEERING PRIVATE LIMITED,SURAT vs ACIT, CIRCLE-2(1)(1), SURAT
ITA 542/SRT/2018[2015-16]Status: Disposed28/10/2021AY 2015-16
SMT. BHADRABEN J. PAREKH,SURAT vs THE INCOME TAX OFFICER, WARD-1, BARDOLI
ITA 532/SRT/2018[2014-15]Status: Disposed28/10/2021AY 2014-15
SMT.MANIDEVI SURAJBHAN KANSAL CHARITABLE TRUST,SURAT vs CIT--(EXAMPTION), AHMEDABAD
ITA 179/SRT/2018[2017-18]Status: Disposed28/10/2021AY 2017-18
SHRI BABUBHAI K. BHADIYADRA,SURAT vs ITO WARD-3(1)(1), SURAT
ITA 178/SRT/2018[2008-09]Status: Disposed28/10/2021AY 2008-09
SMT. ANKITA JAYESH SHAH,NA
ITA 52/SRT/2018[2008-09]Status: Disposed26/10/2021AY 2008-09
SATYAM TEXTILE PARK,SURAT vs PR. COMMISSIONER OF INCOME TAX (CENTRAL), SURAT
ITA 91/SRT/2021[2017-18]Status: Disposed25/10/2021AY 2017-18