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ITAT Surat Bench
5,224 judgments
SANKALP DYEING & PRINTING MILLS PVT. LTD.,SURAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(2), SURAT
ITA 45/SRT/2018[2014-15]Status: Disposed22/3/2022AY 2014-15
KARPARA PROJECT ENGINEERING PVT. LTD.,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), SURAT
ITA 309/SRT/2017[2014-15]Status: Disposed22/3/2022AY 2014-15
LIONS UMRA PIPLOD EDUCATION SOCIETY,SURAT vs A.O. CIRCLE-2, EXEPTION, AHMEDABAD
ITA 197/SRT/2021[2017-18]Status: Disposed21/3/2022AY 2017-18
MANISH CHORDIA,SURAT vs ITO-3(1) (5), SURAT
ITA 549/SRT/2019[2009-10]Status: Disposed10/3/2022AY 2009-10
SHRI RAJKUMAR D. JAIN,SURAT vs THE INCOME TAX OFFICER, WARD-3(1)(5), SURAT
ITA 548/SRT/2019[2009-10]Status: Disposed10/3/2022AY 2009-10
SHRI VIMALCHAND JAIN,SURAT vs ITO, WARD-3(3)(5), SURAT
ITA 293/SRT/2018[2008-09]Status: Disposed10/3/2022AY 2008-09
M/S.RADHE SILK MILLS-RF,SURAT vs INCOME TAX OFFICER,WARD-2(3), SURAT
ITA 638/AHD/2016[2011-12]Status: Disposed9/3/2022AY 2011-12
SHRI JAYESHBHAI G. BALAR,SURAT vs THE INCOME TAX OFFICER, WARD-8(2), SURAT
ITA 1246/AHD/2015[2007-08]Status: Disposed9/3/2022AY 2007-08
ITO, WARD-2(3)(7), SURAT vs ASHOK SONRAJ JAIN, SURAT
ITA 459/SRT/2019[2007-08]Status: Disposed8/3/2022AY 2007-08
ANKLESHWAR INDUSTRIAL DEVELOPMENT SOCIETY,BHARUCH vs INCOME TAX OFFICER, WARD-1, BHARUCH
ITA 434/SRT/2019[2010-11]Status: Disposed8/3/2022AY 2010-11
ACIT CIRCLE1(2), SURAT vs M/S PAN PARAG INDIA COMPANY, SURAT
ITA 711/SRT/2018[2015-16]Status: Disposed8/3/2022AY 2015-16
RIZWANAHMED MOHMED USMAIN SHAIKH,SURAT vs INCOME TAX OFFICER, WARD -1(2)(6), SURAT
ITA 46/SRT/2018[2009-10]Status: Disposed8/3/2022AY 2009-10
SHRI SANJAY KUMAR CHOUDHARY HUF,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-4, SURAT
ITA 1366/AHD/2017[2007-08]Status: Disposed8/3/2022AY 2007-08
M/S. NAZAR IMPEX PVT. LTD.,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-4, SURAT
ITA 1364/AHD/2017[2007-08]Status: Disposed8/3/2022AY 2007-08
PANKAJ RAMANBHAI BHAKTA,SURAT vs COMMISSIONER OF INCOME TYAX(A)-11, SURAT
ITA 36/SRT/2021[2011-12]Status: Disposed7/3/2022AY 2011-12
KIRAN INDUSTRIES PRIVATE LIMITED,SURAT vs DCIT, CIRCLE-1(1)(1), SURAT
ITA 241/SRT/2021[2018-19]Status: Disposed7/3/2022AY 2018-19
HOTEL SKYLINE PRIVATE LIMITED,BHARUCH vs THE INCOME TAX OFFICER, WARD-1(1), BHARUCH
ITA 691/AHD/2017[2013-14]Status: Disposed7/3/2022AY 2013-14
HOTEL SKYLINE PRIVATE LIMITED,BHARUCH vs THE INCOME TAX OFFICER, WARD-1(1), BHARUCH
ITA 690/AHD/2017[2012-13]Status: Disposed7/3/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, VAPI vs M/S. KRIMPI DISTILLERY, NANI DAMAN
ITA 47/SRT/2017[2014-15]Status: Disposed7/3/2022AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), SURAT vs DIRGH DIAMOND, SURAT
ITA 764/SRT/2018[2014-15]Status: Disposed4/3/2022AY 2014-15