← All Benches
ITAT Surat Bench
5,224 judgments
THE ITO, WARD-3(1)(5), SURAT vs SHRI MANISH AGARWAL, SURAT
ITA 206/SRT/2017[2008-09]Status: Disposed29/3/2022AY 2008-09
SNP MERCHANT PVT.LTD,SURAT vs ITO(TDS)-2, SURAT
ITA 137/SRT/2019[2015-16]Status: Disposed25/3/2022AY 2015-16
SNP MERCHANT PVT.LTD,SURAT vs DCIT, CIRCLE 2(1)(2), SURAT
ITA 136/SRT/2019[2014-15]Status: Disposed25/3/2022AY 2014-15
SNP MERCHANT PVT.LTD,SURAT vs DCIT, CIRCLE 2(1)(2), SURAT
ITA 135/SRT/2019[2013-14]Status: Disposed25/3/2022AY 2013-14
SHREE KARTIKEY YOG ASHRAM,SURAT vs CIT (EXEMPTION), AHMEDABAD
ITA 601/SRT/2018[0]Status: Disposed25/3/2022
SHRI AKHIL VINAYAKUMAR LODHA,SURAT vs INCOME TAX OFFICER, WARD-3(1)(2), SURAT
ITA 250/SRT/2017[2008-09]Status: Disposed25/3/2022AY 2008-09
NILKANTH ORGANICS P LTD.,ANKLESHWAR vs THE DY. CIT, BHARUCH CIRCLE, BHARUCH
ITA 1441/AHD/2017[2011-12]Status: Disposed25/3/2022AY 2011-12
SURYA IMPEX,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(8), SURAT
ITA 1378/AHD/2017[2009-10]Status: Disposed25/3/2022AY 2009-10
ITO, WARD-2(3)(8), SURAT vs M/S. SURYA IMPEX, SURAT
ITA 1165/AHD/2017[2009-10]Status: Disposed25/3/2022AY 2009-10
THAKORBHAI NATHUBHAI PATEL,NA
ITA 183/SRT/2018[2014-15]Status: Disposed24/3/2022AY 2014-15
THAKORBHAI NATHUBHAI PATEL,NA
ITA 182/SRT/2018[2013-14]Status: Disposed24/3/2022AY 2013-14
SHRI PAWAN F. BIRAWAT,SURAT vs THE INCOME TAX OFFICER, WARD-3(1)(5), SURAT
ITA 277/SRT/2018[2013-14]Status: Disposed23/3/2022AY 2013-14
HASMUKHLAL NAGINBHAI PATEL,SURAT vs INCOME TAX OFFICER - WARD -3(1)(1), SURAT
ITA 215/SRT/2018[2013-14]Status: Disposed23/3/2022AY 2013-14
SHRI PAWAN F. BIRAWAT,SURAT vs THE INCOME TAX OFFICER, WARD-2(3)(8), SURAT
ITA 1388/AHD/2017[2012-13]Status: Disposed23/3/2022AY 2012-13
THE ITO, WARD-3(1)(5), SURAT vs SHRI PAWAN FOJMAL BIRAWAT, SURAT
ITA 1155/AHD/2017[2012-13]Status: Disposed23/3/2022AY 2012-13
VISHAL FASHIONS PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 203/SRT/2021[2018-19]Status: Disposed22/3/2022AY 2018-19
TAMANNU INTERNATIONALS P LTD,SURAT vs THE ITO,WARD,2(1) (4), SURAT
ITA 156/SRT/2021[2017-18]Status: Disposed22/3/2022AY 2017-18
RIDDHI SIDDHI PRINTS PVT LTD.,SURAT vs ASSISTANT COMMISIONER OF INCOME TAX, CIR.2(1)(2), SURAT
ITA 149/SRT/2021[2017-18]Status: Disposed22/3/2022AY 2017-18
THE UDHNA UDYOGNAGAR SAHAKARI SANGH LTD.,SURAT vs ASSTT. COMMISSIONER OF INCOME TAX, CIR. 1(2), SURAT
ITA 106/SRT/2021[2017-18]Status: Disposed22/3/2022AY 2017-18
SHRI SANJAY B. CHOVATIA,SURAT vs INCOME TAX OFFICER, WARD-3(3)(4), SURAT
ITA 780/SRT/2018[2014-15]Status: Disposed22/3/2022AY 2014-15