← All Benches
ITAT Surat Bench
5,224 judgments
M/S ALTHAN BHATAR URBAN CO.OP CREDIT SOCIETY LTD/,SURAT vs PR.CIT-1, SURAT
ITA 151/SRT/2019[2014-15]Status: Disposed31/3/2022AY 2014-15
M/S. RAJ ENTERPRISE,SURAT vs THE DY. COMMISSIONER OF INCOME TAX-6, SURAT
ITA 1167/AHD/2016[2010-11]Status: Disposed31/3/2022AY 2010-11
M/S. RAJ ENTERPRISE,SURAT vs THE DY. COMMISSIONER OF INCOME TAX-6, SURAT
ITA 1166/AHD/2016[2009-10]Status: Disposed31/3/2022AY 2009-10
THE DY.COMMISSIONER OF INCOME TAX CIRCLE-2(3), SURAT vs M/S. RAJ ENTERPRISES, SURAT
ITA 1164/AHD/2016[2010-11]Status: Disposed31/3/2022AY 2010-11
U. P. SINGH AND CO.,SURAT vs CIT(A), NFAC, DELHI
ITA 236/SRT/2021[2018-19]Status: Disposed30/3/2022AY 2018-19
HIMATBHAI BHAGVANBHAI BHALALA,SURAT vs ITO WARD 2(3)(2), SURAT
ITA 202/SRT/2020[2014-15]Status: Disposed30/3/2022AY 2014-15
M/S. BHAGA DOSHI COTTEX,BATOD vs THE INCOME TAX OFFICER, WARD-1(3)(6), SURAT
ITA 158/SRT/2018[2010-11]Status: Disposed30/3/2022AY 2010-11
SHRI NARENDRA RAMANLAL DESAI,HUF,VALSAD vs THE INCOME TAX OFFICER,WARD-2, VAPI
ITA 851/AHD/2013[2003-04]Status: Disposed30/3/2022AY 2003-04
MOEEN MEMORIAL WELFARE TRUST,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGLORE
ITA 117/SRT/2021[2015-16]Status: Disposed29/3/2022AY 2015-16
SHRI KUSHAL R JAIN,SURAT vs ITO-3(3)(3), SURAT
ITA 215/SRT/2020[2007-08]Status: Disposed29/3/2022AY 2007-08
ITO, WARD-3(3)(3), SURAT vs KUSHAL R JAIN, SURAT
ITA 575/SRT/2019[2007-08]Status: Disposed29/3/2022AY 2007-08
ITO, WARD 2(3)(7), SURAT vs GAUTAMCHAND CHUNILAL JAIN, SURAT
ITA 504/SRT/2019[2007-08]Status: Disposed29/3/2022AY 2007-08
GAUTAMCHAND CHUNILAL JAIN,SURAT vs ITO, WARD-2(3)(7), SURAT
ITA 420/SRT/2019[2007-08]Status: Disposed29/3/2022AY 2007-08
KUM. DIVYANGANA H. PARMAR,VALSAD vs THE ACIT, VAPI CIRCLE, VAPI
ITA 401/SRT/2019[2012-13]Status: Disposed29/3/2022AY 2012-13
DCIT, CIRCLE 3(3), SURAT vs DIVYA ENTERPRISES, SURAT
ITA 257/SRT/2019[2009-10]Status: Disposed29/3/2022AY 2009-10
M/S. PANCHSHEEL INTERMEDIATES,SURAT vs THE DCIT, CIRCLE-2(3), SURAT
ITA 133/SRT/2019[2004-05]Status: Disposed29/3/2022AY 2004-05
M/S. BORDA BROTHERS,SURAT vs THE DCIT.,CIRCLE-3(3), SURAT
ITA 774/SRT/2018[2008-09]Status: Disposed29/3/2022AY 2008-09
THE INCOME TAX OFFICER, WARD-3(3)(1), SURAT vs M/S. BORDA BROTHERS, SURAT
ITA 765/SRT/2018[2008-09]Status: Disposed29/3/2022AY 2008-09
SHRI MANISH AGARWAL,SURAT vs THE ITO, WARD-3(1)(5), SURAT
ITA 256/SRT/2017[2008-09]Status: Disposed29/3/2022AY 2008-09
SHRI RAMPRAKASH V. VIJAYVERGIYA,SURAT vs THE ITO, WARD-3(1)(5), SURAT
ITA 253/SRT/2017[2008-09]Status: Disposed29/3/2022AY 2008-09