← All Benches
ITAT Surat Bench
5,224 judgments
SHITAL H. MEHTA L/H OF LATE HASMUKH K. MEHTA,SURAT vs THE INCOME TAX OFFICER, WARD-6(2), SURAT
ITA 2540/AHD/2015[2004-05]Status: Disposed8/4/2022AY 2004-05
JITENDRA AXAYSINGH BABEL,SURAT vs ITO, WARD 3(3)(2), SURAT
ITA 555/SRT/2019[2008-09]Status: Disposed6/4/2022AY 2008-09
ITO, WARD 3(3)(2), SURAT vs JITENDRA AZAYSINGH BABEL, SURAT
ITA 533/SRT/2019[2008-09]Status: Disposed6/4/2022AY 2008-09
SACH ELECTRO MECH PVT. LTD.,SURAT vs PR. CIT-2, SURAT
ITA 392/SRT/2018[2013-14]Status: Disposed6/4/2022AY 2013-14
INCOME TAX OFFICER, WARD-1(3) (4), SURAT vs SHRI VIKESH JAYANTILAL MANDVIWALA, SURAT
ITA 29/SRT/2017[2008-09]Status: Disposed6/4/2022AY 2008-09
ACIT, CIRCLE-1, BHARUCH vs BELL CERAMICS LTD, BHARUCH
ITA 577/SRT/2019[2008-09]Status: Disposed5/4/2022AY 2008-09
KHEMCHAND KANGUMAL THARWANI,NA
ITA 3135/AHD/2016[2012-13]Status: Disposed5/4/2022AY 2012-13
THE ASSTT. COMMISSIONER OF INCOME TAX, NA vs ARI CIRCLE, NAVSARI
ITA 2869/AHD/2016[2010-11]Status: Disposed5/4/2022AY 2010-11
THE ASSTT. COMMISSIONER OF INCOME TAX, NA vs ARI CIRCLE, NAVSARI
ITA 2868/AHD/2016[2009-10]Status: Disposed5/4/2022AY 2009-10
THE ASSTT. COMMISSIONER OF INCOME TAX, NA vs ARI CIRCLE, NAVSARI
ITA 2867/AHD/2016[2008-09]Status: Disposed5/4/2022AY 2008-09
KALPESH SURESHCHANDRA SONI,SURAT vs THE INCOME TAX OFFICER, WARD-1(1)(3), SURAT
ITA 1223/AHD/2016[2012-13]Status: Disposed5/4/2022AY 2012-13
SHRI MANSUKH K. VAGHASIA,SURAT vs THE INCOME TAX OFFICER, WARD-8(3), SURAT
ITA 1070/AHD/2015[2010-11]Status: Disposed5/4/2022AY 2010-11
AJAY VISHVANATH PATODIA,SURAT vs INCOME TAX OFFICER, WARD 1(2)(1)/SRT
ITA 244/SRT/2021[2014-2015]Status: Disposed31/3/2022AY 2014-2015
REKHA R. SHUKLA,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGLURU
ITA 234/SRT/2021[2019-20]Status: Disposed31/3/2022AY 2019-20
TIRUPATI PRINTS,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 225/SRT/2021[2019-20]Status: Disposed31/3/2022AY 2019-20
TIRUPATI PRINTS,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 224/SRT/2021[2018-19]Status: Disposed31/3/2022AY 2018-19
SHREE LAXMINARAYAN SYNTHETICS,SURAT vs DCIT, CIRCLE- 2(1)(1), SURAT, SURAT
ITA 202/SRT/2021[2019-20]Status: Disposed31/3/2022AY 2019-20
CHINCO TEXTILES,SURAT vs ASSTT. DIRETOR OF INCOME TAX, CENTRAL PROCESSING CENTRE(CPC), BENGALURU
ITA 160/SRT/2021[2019-20]Status: Disposed31/3/2022AY 2019-20
RIDDHI SIDDHI PRINTS PVT LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGULURU
ITA 150/SRT/2021[2018-19]Status: Disposed31/3/2022AY 2018-19
REKHA R SHUKLA,NANI DAMAN vs DCIT,CPC,BANGLURU, BANGAALURU
ITA 147/SRT/2021[2018-19]Status: Disposed31/3/2022AY 2018-19