← All Benches
ITAT Surat Bench
5,224 judgments
HARISHBHAI BABUBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 3247/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
SUSHILABEN PRAVINBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 3246/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
HASUBEN BHAGUBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 3245/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
NANDIBEN SUKHABHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 3244/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
BHANUBEN NANUBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 3243/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
SHRI KALPESHBHAI BABUBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 3242/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
SHRI DAYALBHAI GOVINDBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 3235/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
DIMPLEBEN NANUBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 3234/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
SHRI NARANBHAI GOVINDBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 3233/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
SMT. HEMLATABEN NANUBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 3232/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
SMT. LALITABEN MAGANBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(2), SURAT
ITA 3230/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
DAXABEN KISHOREBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 3229/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
GITABEN KANTIBHAI AHIR,SURAT vs THE INCOME TAX OFFICER, WARD-4(1), SURAT
ITA 3228/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
SHRI AMBABEN JAMUBHAI PATEL,SURAT vs THE INCOME TAX OFFICER, WARD-4(4), SURAT
ITA 3021/AHD/2014[2007-08]Status: Disposed13/4/2022AY 2007-08
GAUTAM D. JAIN,GUJARAT vs COMMISSIONER OF INCOME TAX, DELHI
ITA 246/SRT/2021[2011-12]Status: Heard11/4/2022AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BHARUCH vs SHRI YOGESH B. PATEL, BHARUCH
ITA 630/SRT/2018[2015-16]Status: Disposed11/4/2022AY 2015-16
REVKREESH FASHION PRIVATE LIMITED,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT
ITA 502/SRT/2018[2011-12]Status: Heard11/4/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(2), SURAT vs GEMALSINGH MOHANSINGH SOLANKI, SURAT
ITA 447/SRT/2019[2009-10]Status: Disposed8/4/2022AY 2009-10
MANAV TRADING(INDIA) PVT. LTD.,MUMBAI vs ITO WARD-1(1)(4), SURAT
ITA 113/SRT/2019[2008-09]Status: Disposed8/4/2022AY 2008-09
DHARMESHBHAI MOHANBHAI GOHIL,SURAT vs THE INCOME TAX OFFICER, WARD-3(3)1, SURAT
ITA 1187/AHD/2016[2011-12]Status: Disposed8/4/2022AY 2011-12
