← All Benches
ITAT Surat Bench
5,224 judgments
MITTAL MRUDULKUMAR PATEL,SURAT vs INCOME TAX OFFICER, WARD 3(1)(5), SURAT
ITA 243/SRT/2021[2015-16]Status: Disposed3/3/2022AY 2015-16
AJAYKUMRAR KUNDANLAL SHARMA,SURAT vs DY. COMMISSIONER OF INCOME TAX CPC, BANGALORE
ITA 233/SRT/2021[2016-17]Status: Disposed2/3/2022AY 2016-17
KANCHANBEN KIRITBHAI PATEL L/H OF JELIBEN GOPALBHAI PATEL,SURAT vs INCOME TAX OFFICER, WD.2(3)(6), SURAT
ITA 223/SRT/2021[2012-13]Status: Disposed2/3/2022AY 2012-13
AMIT DHIRAJLAL AKBARI,SURAT vs INCOME TAX OFFICER, WARD 3(1)(2), SURAT
ITA 169/SRT/2018[2010-11]Status: Disposed2/3/2022AY 2010-11
AMIT DHIRAJLAL AKBARI,SURAT vs INCOME TAX OFFICER, WARD 3(1)(2), SURAT
ITA 168/SRT/2018[2011-12]Status: Disposed2/3/2022AY 2011-12
SHRI RAJESHKUMAR POPATBHAI GABANI,SURAT vs THE ITO, WARD-3(2)(3), SURAT
ITA 22/SRT/2019[2008-09]Status: Heard1/3/2022AY 2008-09
THE DEPUTY COMMISSIONER OF INCOME TAX, VAPI CIRCLE, VAPI vs M/S MBC INFRA SPACE PRIVATE LIMITED, VAPI
ITA 675/SRT/2018[2009-10]Status: Disposed1/3/2022AY 2009-10
LATA PRAVIN ALBEE,SURAT vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION, SURAT
ITA 632/SRT/2018[2010-11]Status: Disposed1/3/2022AY 2010-11
PANKAJKUMAR SEVANTILAL PARMAR,SURAT vs ITO, WARD 1(3)(4), SURAT
ITA 205/SRT/2021[2010-11]Status: Disposed28/2/2022AY 2010-11
INCOME TAX OFFICER, (EXEMPTIONS), WARD-SURAT, SURAT vs MONOHARLAL JAIN MEMORIAL FOUNDATION, NAVSARI
ITA 375/SRT/2019[2009-10]Status: Disposed28/2/2022AY 2009-10
ITO (INTERNATIONAL TAXATION ), SURAT, SURAT vs M/S. STAR RAYS, SURAT
ITA 725/SRT/2018[2015-16]Status: Disposed28/2/2022AY 2015-16
TRINITY EDUCATION TRUST,SURAT vs THE INCOME TAX OFFICER, EXEMPTION WARD, SURAT
ITA 669/SRT/2018[2014-15]Status: Disposed28/2/2022AY 2014-15
STATE BANK OF INDIA,NA
ITA 38/SRT/2018[2014-15]Status: Disposed28/2/2022AY 2014-15
STATE BANK OF INDIA,NA
ITA 37/SRT/2018[2013-14]Status: Disposed28/2/2022AY 2013-14
SEJAL JEWELLERS PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-2(1)(2), SURAT
ITA 435/AHD/2017[2012-13]Status: Disposed28/2/2022AY 2012-13
ENVIRO TECHNOLOGY LTD.,ANKLESHWAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE-2, BHARUCH
ITA 1472/AHD/2017[2007-08]Status: Disposed28/2/2022AY 2007-08
BHARUCH ENVIRO INFRASTRUCTURE LTD.,ANKLESHWAR vs DY. COMMISSIONER OF INCOME TAX, BHARUCH
ITA 499/AHD/2015[2006-07]Status: Disposed28/2/2022AY 2006-07
ENVIRO TECHNOLOGY LIMITED,ANKLESHWAR vs THE ACIT.,BHARUCH CIRCLE, BHARUCH
ITA 2017/AHD/2014[2007-08]Status: Disposed28/2/2022AY 2007-08
ITO, WARD-2(3)(8), SURAT vs PRABHA PRAKASHCHANDRA SANCHETI, SURAT
ITA 149/SRT/2020[2012-13]Status: Disposed25/2/2022AY 2012-13
HARIBHAI B. BHARWAD,NA
ITA 172/SRT/2017[2013-14]Status: Disposed25/2/2022AY 2013-14