← All Benches
ITAT Surat Bench
5,224 judgments
JAY VISAT GLASS INDIA PVT. LTD.,SURAT vs THE INCOME TAX OFFICER, WARD-1(3), SURAT
ITA 1444/AHD/2016[2011-12]Status: Disposed25/2/2022AY 2011-12
AAKASH IMPEX,SURAT vs ITO-2(3)(7), MAJURA GATE, SURAT
ITA 200/SRT/2021[2008-09]Status: Disposed22/2/2022AY 2008-09
VIGILPLUS SECURITY SOLUTIONS PVT. LTD.,SURAT vs DY. COMM. OF INCOME TAX, CPC, BANGLURU
ITA 164/SRT/2021[2018-19]Status: Disposed22/2/2022AY 2018-19
VIGILPLUS SECURITY SOLUTIONS PVT. LTD.,SURAT vs DY. COMM. OF INCOME TAX, CPC, BANGLURU
ITA 163/SRT/2021[2017-18]Status: Disposed22/2/2022AY 2017-18
PUJA CHEMICALS,SURAT vs DY. COMM. OF INCOME TAX, CPC/ INCOME TAX OFFICER, WD.2(3)(1), SURAT, BANGALURU
ITA 161/SRT/2021[2018-19]Status: Disposed22/2/2022AY 2018-19
ALOK SHAILESHBHAI MEHTA (HUF),SURAT vs ITO, WARD-2(3)(1), SURATQ
ITA 32/SRT/2020[2011-12]Status: Disposed22/2/2022AY 2011-12
DCIT, CIRCLE-1(1)(1), SURAT vs AKANSHA SHIP BREAKING PVT. LTD, SURAT
ITA 112/SRT/2020[2010-11]Status: Disposed22/2/2022AY 2010-11
PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD vs SHRI KETAN I. SHAH, VAPI
ITA 466/SRT/2019[2008-09]Status: Disposed22/2/2022AY 2008-09
ARVINDBHAI DHANJIBHAI VAGHASIYA,SURAT vs ITO, WARD-3(2)(1), SURAT
ITA 337/SRT/2019[2015-16]Status: Disposed22/2/2022AY 2015-16
M/S. BILLION PROPERTIES PVT. LTD,AHMEDABAD vs ACIT, CIRCLE-1, BHARUCH
ITA 336/SRT/2019[2016-17]Status: Disposed22/2/2022AY 2016-17
M/S. BILLION PROPERTIES PVT. LTD,AHMEDABAD vs ACIT, CIRCLE-1, BHARUCH
ITA 335/SRT/2019[2015-16]Status: Disposed22/2/2022AY 2015-16
DCIT, CIRCLE - 1(1)(1), SURAT, SURAT vs J K PAPER LIMITED, SURAT
ITA 5/SRT/2021[2011-12]Status: Heard17/2/2022AY 2011-12
DCIT, CIRCLE-1(1)(1), SURAT, SURAT vs M/S. J.K. PAPER LIMITED, SURAT
ITA 4/SRT/2021[2012-13]Status: Heard17/2/2022AY 2012-13
ANAND JAYANTILAL KARBHARI,VAPI vs ACIT, VAPI, VAPI
ITA 25/SRT/2021[2014-15]Status: Disposed17/2/2022AY 2014-15
PANKAJKUMAR SEVANTILAL PARMAR,SURAT vs ITO, WARD 1(3)(4), SURAT
ITA 214/SRT/2021[2010-11]Status: Disposed17/2/2022AY 2010-11
PANKAJKUMAR SEVANTILAL PARMAR,SURAT vs ITO, WARD 1(3)(4), SURAT
ITA 213/SRT/2021[2010-11]Status: Disposed17/2/2022AY 2010-11
PANKAJKUMAR SEVANTILAL PARMAR,SURAT vs ITO, WARD 1(3)(4), SURAT
ITA 212/SRT/2021[2010-11]Status: Disposed17/2/2022AY 2010-11
PANKAJKUMAR SEVANTILAL PARMAR,SURAT vs ITO, WARD 1(3)(4), SURAT
ITA 206/SRT/2021[2010-11]Status: Disposed17/2/2022AY 2010-11
MUKESH A. PATEL,VAPI vs THE INCOME TAX OFFICER, WARD-6, VAPI
ITA 638/SRT/2018[2012-13]Status: Disposed9/2/2022AY 2012-13
SHRI BHAVIN DHIRENKUMAR DOSHI,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 616/SRT/2018[2012-13]Status: Disposed9/2/2022AY 2012-13
