← All Benches
ITAT Surat Bench
5,225 judgments
DAMODAR JAJOO,SURAT vs INCOME TAX OFFICER, WD.2(2)(1), SURAT
ITA 183/SRT/2021[2011-12]Status: Disposed6/12/2022AY 2011-12
KALUBHAI MANJIBHAI KOTHIA,SURAT vs ITO, WARD-3(3)(3), SURAT
ITA 562/SRT/2019[2014-15]Status: Disposed6/12/2022AY 2014-15
SHRI JAYANTIBHAI PARBHUBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-2(3)(2), SURAT
ITA 377/SRT/2019[2014-15]Status: Disposed6/12/2022AY 2014-15
SHRI MANSUKHBHAI NARANBHAI MAKHANI,SURAT vs INCOME TAX OFFICER, WARD-2(3)(3), SURAT, SRUAT
ITA 376/SRT/2019[2014-15]Status: Disposed6/12/2022AY 2014-15
ALIDHARA TEXSPIN ENGINEERS,DADRA UT OF D & NH vs THE ACIT., VAPI CIRCLE, VAPI
ITA 446/SRT/2018[2014-15]Status: Disposed6/12/2022AY 2014-15
INCOME TAX OFFICER, SILVASSA WARD, SILVASSA vs M/S. PRARTHANA ENTERPRISES, SILVASSA
ITA 421/SRT/2018[2014-15]Status: Disposed24/11/2022AY 2014-15
ENVIRO CONTROL PRIVATE LIMITED,SURAT vs PRINCIPAL COMMISSIONER OF INCOME- 1, SURAT
ITA 113/SRT/2022[2017-18]Status: Disposed23/11/2022AY 2017-18
DHARMESHKUMAR MANSUKHBHAI THUMMAR,SURAT vs ITO, WARD-2(3)(7), SURAT
ITA 561/SRT/2019[2015-16]Status: Disposed23/11/2022AY 2015-16
RUGHNATHPURA SAURASHTRA NAGRIK DHIRAN SAHAKARI MANDLI LTD,SURAT vs DCIT, CIRCLE-3(1), SURAT
ITA 552/SRT/2019[2014-15]Status: Disposed23/11/2022AY 2014-15
RUGHNATHPURA SAURASHTRA NAGRIK DHIRAN SAHAKARI MANDLI LTD,SURAT vs DCIT, CIRCLE-3(1), SURAT
ITA 551/SRT/2019[2012-13]Status: Disposed23/11/2022AY 2012-13
RUGHNATHPURA SAURASHTRA NAGRIK DHIRAN SAHAKARI MANDLI LTD,SURAT vs DCIT, CIRCLE-3(1), SURAT
ITA 550/SRT/2019[2008-09]Status: Disposed23/11/2022AY 2008-09
HARISH VELAMAL BUDHANI,NA
ITA 206/SRT/2018[2008-09]Status: Disposed23/11/2022AY 2008-09
I.T.O.WARD -2(1)(4), SURAT vs VENUS UPCOUNTRY TRADING PVT. LTD., SURAT
ITA 388/SRT/2017[2012-13]Status: Disposed23/11/2022AY 2012-13
CUBE CONSTRUCTIONS ENGINEERING LTD.,VADODARA vs PR. COMMISSIONER OF INCOME TAX-(CENTRAL), SURAT
ITA 86/SRT/2022[2017-18]Status: Disposed22/11/2022AY 2017-18
KANISHKA PRINTS PRIVATE LIMITED,SURAT vs PR. CIT, 1, SURAT
ITA 76/SRT/2022[2017-18]Status: Disposed22/11/2022AY 2017-18
KANAIYALAL KANTILAL PATEL HUF,SURAT vs ITO WARD 6(2), SURAT
ITA 31/SRT/2022[2016-2017]Status: Disposed22/11/2022AY 2016-2017
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.-2, SURAT vs SHRI JAYANTIBHAI VIRJIBHAI BABARIYA, SURAT
ITA 195/SRT/2021[2017-18]Status: Disposed22/11/2022AY 2017-18
SHRI JAYANTIBHAI VIRJIBHAI BABARIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.,2, SURAT
ITA 110/SRT/2021[2016-17]Status: Disposed22/11/2022AY 2016-17
SHRI VIJAY KANAIYALAL SAVANI,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(3), SURAT
ITA 652/SRT/2018[2007-08]Status: Disposed22/11/2022AY 2007-08
SHRI VIJAY KANAIYALAL SAVANI,SURAT vs THE INCOME TAX OFFICER, WARD-1(3)(3), SURAT
ITA 651/SRT/2018[2006-07]Status: Disposed22/11/2022AY 2006-07
