← All Benches
ITAT Surat Bench
5,225 judgments
RAMESHBHAI JERAMBHAI PACHANI,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT
ITA 11/SRT/2022[2013-14]Status: Heard21/11/2022AY 2013-14
SAMIR YOGENDRABHAI PARIKH,NA
ITA 102/SRT/2022[2017-18]Status: Disposed21/11/2022AY 2017-18
BANK OF INDIA,SURAT vs ITO (TDS-1), SURAT, SURAT
ITA 323/SRT/2019[2009-10]Status: Disposed21/11/2022AY 2009-10
BANK OF INDIA,SURAT vs DY. CIT, TDS, CIRCLE, SURAT, SURAT
ITA 248/SRT/2019[2011-12]Status: Disposed21/11/2022AY 2011-12
BANK OF INDIA,SURAT vs DY. CIT, TDS, CIRCLE, SURAT, SURAT
ITA 247/SRT/2019[2010-11]Status: Disposed21/11/2022AY 2010-11
BANK OF INDIA,SURAT vs DY. CIT, TDS, CIRCLE, SURAT, SURAT
ITA 246/SRT/2019[2009-10]Status: Disposed21/11/2022AY 2009-10
DCIT, CIRCLE-2(3), SURAT vs SWASTIK ENTERPRISES, SURAT
ITA 173/SRT/2020[2014-15]Status: Disposed15/11/2022AY 2014-15
SHRI HITESHBHAI H TAHILRAMANI,SURAT vs ITO WARD 1(3)(2), SURAT
ITA 76/SRT/2017[2009-10]Status: Disposed15/11/2022AY 2009-10
KANTILAL NAGINDAS KAPADIA-HUF L/H. NAINESH PRAVINCHANDRA GANDHI,SURAT vs INCOME TAX OFFICER WARD 1(2)(2), SURAT
ITA 17/SRT/2022[2015-16]Status: Disposed14/11/2022AY 2015-16
DCIT, CIRCLE-2(1)(2), SURAT vs M/S. SAURASHTRA ENVIRO PROJECTS PVT. LTD, SURAT
ITA 115/SRT/2020[2012-13]Status: Disposed14/11/2022AY 2012-13
DCIT.CENTRAL CIR.- 3(3), SURAT vs ANJANA EXPORTS, SURAT
ITA 536/SRT/2019[2008-09]Status: Disposed14/11/2022AY 2008-09
AJANTA EXPORTS,SURAT vs DCIT.CENTRAL CIR.- 3(3), SURAT
ITA 516/SRT/2019[2008-09]Status: Disposed14/11/2022AY 2008-09
DCIT, CIRCLE 2(1)(2), SURAT vs SURAT CT SCAN PVT LTD, SURAT
ITA 505/SRT/2019[2008-09]Status: Disposed14/11/2022AY 2008-09
MANIDHARA INFRA,SURAT vs ITO, WARD 3(3)(1), SURAT
ITA 43/SRT/2022[2019-20]Status: Pending11/11/2022AY 2019-20
S U ENTERPRISES,SURAT vs THE PRINCIPLE CIT-1, SURAT
ITA 100/SRT/2022[2017-18]Status: Disposed11/11/2022AY 2017-18
SHIVAM DEVELOPERS,GODADRA vs ITO, SURAT, SURAT
ITA 76/SRT/2020[2015-16]Status: Disposed11/11/2022AY 2015-16
SHANTIBHAI H JOGANI,SURAT vs ITO, WARD-3(3)(4), SURAT
ITA 91/SRT/2020[2014-15]Status: Disposed2/11/2022AY 2014-15
SHRI MAYUR ROHITBHAI SHAH,SURAT vs THE INCOME TAX OFFICER,WARD-3(3), SURAT
ITA 276/SRT/2017[2007-08]Status: Disposed2/11/2022AY 2007-08
SHRI CHANDRASINH CHITTUSINH CHAUHAN,SILVASA vs PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD
ITA 412/SRT/2018[2013-14]Status: Disposed1/11/2022AY 2013-14
MAHENDRA BHIKHUBHAI BHAGAT,SURAT vs INCOME TAX OFFICER,WD.1(3)(3), SURAT
ITA 85/SRT/2022[2016-17]Status: Disposed27/10/2022AY 2016-17