← All Benches
ITAT Surat Bench
5,225 judgments
HAZIRA PACKAGING AND ENGG. SERVICES,SURAT vs ITO, WARD-2(3)(6), SURAT, SURAT
ITA 3/SRT/2022[2018-19]Status: Disposed27/10/2022AY 2018-19
VASUDEV RAMPRASAD BHATTAR (HUF),SURAT vs PR. CIT, SURAT - 1, SURAT
ITA 1/SRT/2022[2011-12]Status: Disposed27/10/2022AY 2011-12
RAMESHKUMAR LAXMANLAL SIROYA,MUMBAI vs INCOME TAX OFFICER, WD-3(2)(6), SURAT
ITA 49/SRT/2022[2009-10]Status: Disposed26/10/2022AY 2009-10
RAMESHKUMAR LAXMANLAL SIROYA,MUMBAI vs INCOME TAX OFFICER, WD-3(2)(6), SURAT
ITA 48/SRT/2022[2009-10]Status: Disposed26/10/2022AY 2009-10
MARVELORE MINING & ALLIED INDUSTRIES PVT. LTD.,SURAT vs INCOME TAX OFFICER, CIR.-1(1)(2), SURAT
ITA 10/SRT/2022[2016-17]Status: Disposed26/10/2022AY 2016-17
SHIBENDRANATH K BARMAN,VALSAD vs DY. COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 25/SRT/2022[2018-19]Status: Disposed25/10/2022AY 2018-19
BHARUCH DISTRICT CO OP MILK PRODUCERS UNION LIMITED,BHARUCH vs CIT(A), NFAC, DELHI
ITA 209/SRT/2021[2012-13]Status: Disposed25/10/2022AY 2012-13
SAKAMBHARI PROCESSORS PRIVATE LIMITED,PALSANA, SURAT vs DCIT, CIRCLE-2(1)(2), SURAT
ITA 62/SRT/2022[2017-18]Status: Disposed21/10/2022AY 2017-18
SNEHA FASHIONS PRIVATE LIMITED,SURAT vs CPC, BANGALORE, BANGALORE
ITA 55/SRT/2022[2018-19]Status: Disposed21/10/2022AY 2018-19
SNEHA FASHIONS PRIVATE LIMITED,SURAT vs DCIT, CPC, BANGALORE
ITA 54/SRT/2022[2017-18]Status: Disposed21/10/2022AY 2017-18
SHREE VIMALJIN RELIGIOUS CHARITABLE TRUST,VAPI vs ASSTT. DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 239/SRT/2021[2016-17]Status: Disposed21/10/2022AY 2016-17
ACIT, CIRCLE-1, BHARUCH vs BELL CERAMIC LIMITED, BHARUCH
ITA 25/SRT/2020[2011-12]Status: Disposed21/10/2022AY 2011-12
ACIT, CIRCLE-1, BHARUCH vs BELL CERAMICS LTD, BHARUCH
ITA 578/SRT/2019[2009-10]Status: Disposed21/10/2022AY 2009-10
ITO, WARD 2(3)(8), SURAT vs RAKESH KAILASHCHAND JAIN, SURAT
ITA 464/SRT/2019[2015-16]Status: Disposed21/10/2022AY 2015-16
ITO, WARD 2(3)(8), SURAT vs RAKESH KAILASHCHAND JAIN, SURAT
ITA 463/SRT/2019[2014-15]Status: Disposed21/10/2022AY 2014-15
ITO, WARD 2(3)(8), SURAT vs RAKESH KAILASHCHAND JAIN, SURAT
ITA 462/SRT/2019[2013-14]Status: Disposed21/10/2022AY 2013-14
RAKESH KAILASHCHAND JAIN,SURAT vs ITO, WARD-2(3)(8), SURAT
ITA 451/SRT/2019[2015-16]Status: Disposed21/10/2022AY 2015-16
RAKESH KAILASHCHAND JAIN,SURAT vs ITO, WARD-2(3)(8), SURAT
ITA 450/SRT/2019[2014-15]Status: Disposed21/10/2022AY 2014-15
RAKESH KAILASHCHAND JAIN,SURAT vs ITO, WARD-2(3)(8), SURAT
ITA 449/SRT/2019[2013-14]Status: Disposed21/10/2022AY 2013-14
JAYANTILAL HIRABHAI PATAL,SURAT vs ITO (INTERNATIONAL TAXATION), SURAT
ITA 771/SRT/2018[2010-11]Status: Disposed30/9/2022AY 2010-11
