← All Benches
ITAT Surat Bench
5,225 judgments
M/S. RUCHI SAREES PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 2(1)(1), SURAT
ITA 468/SRT/2018[2015-16]Status: Disposed30/9/2022AY 2015-16
M/S. RUCHI SAREES PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 2(1)(1), SURAT
ITA 467/SRT/2018[2014-15]Status: Disposed30/9/2022AY 2014-15
M/S. RUCHI SAREES PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 2(1)(1), SURAT
ITA 466/SRT/2018[2013-14]Status: Disposed30/9/2022AY 2013-14
M/S. RUCHI SAREES PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD 2(1)(1), SURAT
ITA 465/SRT/2018[2012-13]Status: Disposed30/9/2022AY 2012-13
SHRI HITESH HIMMATLAL SAVANI,SURAT vs INCOME TAX OFFICER WARD 3(2)(3), SURAT
ITA 347/SRT/2017[2007-08]Status: Disposed30/9/2022AY 2007-08
BHARATKUMAR GANPATRAM VYAS,DADRA AND NAGAR HAVELI vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA
ITA 186/SRT/2022[2012-13]Status: Disposed28/9/2022AY 2012-13
MUKESHBHAI DINESHBHAI SHAH,SURAT vs INCOME TAX OFFICER, WARD3(2)(5), SURAT
ITA 160/SRT/2022[2012-13]Status: Disposed28/9/2022AY 2012-13
M/S. UNITED SALT WORKS,BHARUCH vs ITO, WARD 1(3), BHARUCH
ITA 208/SRT/2020[2014-15]Status: Disposed28/9/2022AY 2014-15
VIPIN INDRAMALJI JARIWALA,SURAT vs DY. CIT CENTRAL CIRCLE-3,SURAT, SURAT
ITA 85/SRT/2019[2015-16]Status: Disposed28/9/2022AY 2015-16
M/S. SHANGRILA LATEX INDUSTRIES LIMITED,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX - 4, SURAT
ITA 38/SRT/2017[2006-07]Status: Disposed28/9/2022AY 2006-07
KASHYAP MAGANBHAI VAGHASIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX, SURAT
ITA 159/SRT/2022[2018-19]Status: Heard27/9/2022AY 2018-19
KASHYAP MAGANBHAI VAGHASIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX, SURAT
ITA 158/SRT/2022[2017-18]Status: Heard27/9/2022AY 2017-18
KASHYAP MAGANBHAI VAGHASIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX, SURAT
ITA 157/SRT/2022[2016-17]Status: Heard27/9/2022AY 2016-17
KASHYAP MAGANBHAI VAGHASIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX, SURAT
ITA 156/SRT/2022[2015-16]Status: Heard27/9/2022AY 2015-16
KASHYAP MAGANBHAI VAGHASIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX, SURAT
ITA 155/SRT/2022[2014-15]Status: Heard27/9/2022AY 2014-15
SANJAYBHAI ARJUNBHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT
ITA 154/SRT/2022[2018-19]Status: Heard27/9/2022AY 2018-19
SANJAYBHAI ARJUNBHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT
ITA 153/SRT/2022[2017-18]Status: Heard27/9/2022AY 2017-18
SANJAYBHAI ARJUNBHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT
ITA 152/SRT/2022[2016-17]Status: Heard27/9/2022AY 2016-17
SANJAYBHAI ARJUNBHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT
ITA 151/SRT/2022[2015-16]Status: Heard27/9/2022AY 2015-16
SANJAYBHAI ARJUNBHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT
ITA 150/SRT/2022[2014-15]Status: Heard27/9/2022AY 2014-15
