← All Benches
ITAT Surat Bench
5,225 judgments
SANJAYBHAI ARJUNBHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT
ITA 149/SRT/2022[2013-14]Status: Heard27/9/2022AY 2013-14
SANJAYBHAI ARJUNBHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT
ITA 148/SRT/2022[2012-13]Status: Heard27/9/2022AY 2012-13
JAYANTILAL ARJUNHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SURAT
ITA 139/SRT/2022[2017-18]Status: Heard26/9/2022AY 2017-18
JAYANTILAL ARJUNHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SURAT
ITA 138/SRT/2022[2016-17]Status: Heard26/9/2022AY 2016-17
JAYANTILAL ARJUNHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SURAT
ITA 137/SRT/2022[2015-16]Status: Heard26/9/2022AY 2015-16
JAYANTILAL ARJUNHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SURAT
ITA 136/SRT/2022[2014-15]Status: Heard26/9/2022AY 2014-15
JAYANTILAL ARJUNHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SURAT
ITA 135/SRT/2022[2013-14]Status: Heard26/9/2022AY 2013-14
JAYANTILAL ARJUNHAI PATEL,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SURAT
ITA 134/SRT/2022[2012-13]Status: Heard26/9/2022AY 2012-13
THE INCOME TAX OFFICER, WARD-2(3)(7), SURAT vs SHRI ABHISHEK L. JAIN, SURAT
ITA 344/SRT/2019[2007-08]Status: Disposed26/9/2022AY 2007-08
THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2, BHARUCH vs GUJARAT INSECTICIDES LTD., BHARUCH
ITA 3273/AHD/2016[2011-12]Status: Disposed26/9/2022AY 2011-12
GUJARAT INSECTICIDES LTD.,BHARUCH vs THE DY. COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH
ITA 3053/AHD/2016[2011-12]Status: Disposed26/9/2022AY 2011-12
THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2, BHARUCH vs GUJARAT INSECTICIDES LTD., BHARUCH
ITA 2519/AHD/2016[2012-13]Status: Disposed26/9/2022AY 2012-13
SANJAY MAHADEV KHOPKAR,THANE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR.-3(2), SURAT
ITA 91/SRT/2022[2016-17]Status: Disposed19/9/2022AY 2016-17
SHRI PARESH K. SORATHIYA,SURAT vs THE INCOME TAX OFFICER,WARD-3(2)(3), SURAT
ITA 342/SRT/2018[2009-10]Status: Disposed19/9/2022AY 2009-10
INCOME TAX OFFICER, WARD - 1(1)(4), SURAT vs M/S. MANSI INDUSTRIES PVT. LTD., SURAT
ITA 111/SRT/2017[2012-13]Status: Disposed19/9/2022AY 2012-13
AKASH MAGANLAL PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX-1, CENTRAL CIRCLE, SURAT
ITA 147/SRT/2022[2018-19]Status: Heard15/9/2022AY 2018-19
AKASH MAGANLAL PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAST
ITA 146/SRT/2022[2017-18]Status: Heard15/9/2022AY 2017-18
AKASH MAGANLAL PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAST
ITA 145/SRT/2022[2016-17]Status: Heard15/9/2022AY 2016-17
AKASH MAGANLAL PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAST
ITA 144/SRT/2022[2015-16]Status: Heard15/9/2022AY 2015-16
AKASH MAGANLAL PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAST
ITA 143/SRT/2022[2014-15]Status: Heard15/9/2022AY 2014-15
