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ITAT Surat Bench

5,225 judgments

PRAMOD N. PRAJAPATI,SURAT vs THE INCOME TAX OFFICER, WARD-1, VAPI, VAPI

ITA 621/SRT/2018[1998-99]Status: Disposed20/12/2022AY 1998-99

SHRI KETAN NAGINBHAI PATEL,VARACHHA vs INCOME TAX OFFICER WARD-3(1)(4), SURAT

ITA 164/SRT/2017[2008-09]Status: Disposed20/12/2022AY 2008-09

M/S AIRLINK COMMUNICATIONS PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIR.1(1)(1), SURAT

ITA 20/SRT/2022[2014-15]Status: Disposed19/12/2022AY 2014-15

ACIT, VALSAD CIRCLE, VALSAD vs SHEEL ENGINEERS, VALSAD

ITA 727/SRT/2018[2012-13]Status: Disposed19/12/2022AY 2012-13

N CORE CABLES,DAMAN vs THE ACIT, VAPI CIRCLE, VAPI

ITA 689/SRT/2018[2007-08]Status: Disposed19/12/2022AY 2007-08

N CORE CABLES,DAMAN vs THE ACIT,VAPI CIRCLE, VAPI

ITA 327/SRT/2018[2011-12]Status: Disposed19/12/2022AY 2011-12

N CORE CABLES,DAMAN vs THE ACIT,VAPI CIRCLE, VAPI

ITA 326/SRT/2018[2009-10]Status: Disposed19/12/2022AY 2009-10

N CORE CABLES,DAMAN vs THE ACIT,VAPI CIRCLE, VAPI

ITA 325/SRT/2018[2007-08]Status: Disposed19/12/2022AY 2007-08

N CORE CABLES,DAMAN vs THE ACIT,VAPI CIRCLE, VAPI

ITA 324/SRT/2018[2006-07]Status: Disposed19/12/2022AY 2006-07

N CORE CABLES,DAMAN vs THE ACIT,VAPI CIRCLE, VAPI

ITA 323/SRT/2018[2005-06]Status: Disposed19/12/2022AY 2005-06

KALPESH MAFATLAL PATEL,SURAT vs ACIT CENTRAL CERCLE-4, SURAT

ITA 49/SRT/2017[2012-13]Status: Disposed19/12/2022AY 2012-13

KALPESH MAFATLAL PATEL,SURAT vs DCIT CENTRAL CERCLE-4, SURAT

ITA 48/SRT/2017[2011-12]Status: Disposed19/12/2022AY 2011-12

SHRI BALAJI J BHAGNURE,SURAT vs INCOME TAX OFFICER, WARD-2(3)(1), SURAT

ITA 250/SRT/2022[2012-13]Status: Disposed15/12/2022AY 2012-13

SHRI VONODKUMAR D.BHARGAVA,BHARUCH vs ITO WARD 1(3), BHARUCH, BHARUCH

ITA 716/SRT/2018[2013-14]Status: Disposed15/12/2022AY 2013-14

SHRI BHULABHAI PREMABHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-1, SURAT

ITA 562/SRT/2018[2009-10]Status: Disposed15/12/2022AY 2009-10

SIDDHI VINAYAK KNOTS & PRINTS PRIVATE LIMITED,SURAT vs PR. CIT-2, SURAT, SURAT

ITA 58/SRT/2022[2017-18]Status: Disposed12/12/2022AY 2017-18

GANGARAM BHAVANIGULAM VARMA,VAPI vs INCOME TAX OFFICER, VAPI WARD-1, VAPI, VAPI

ITA 164/SRT/2022[2018-19]Status: Heard7/12/2022AY 2018-19

SHRI NATWAR R BHARDWAJ,SURAT vs ITO WARD-1(2) (3), SURAT

ITA 1718/AHD/2017[2012-13]Status: Heard7/12/2022AY 2012-13

JASODADEVI RAJARAM JAJOO,SURAT vs INCOME TAX OFFICER WD.-2(2)(2), SURAT

ITA 185/SRT/2021[2011-12]Status: Disposed6/12/2022AY 2011-12

DAMODAR JAJOO,SURAT vs INCOME TAX OFFICER, WD.2(2)(1), SURAT

ITA 184/SRT/2021[2012-13]Status: Disposed6/12/2022AY 2012-13