← All Benches
ITAT Surat Bench
5,225 judgments
RAVINDRANTH J. MISHRA,VAPI vs INCOME TAX OFFICER, WARD -7, VAPI
ITA 271/SRT/2022[2010-11]Status: Disposed29/12/2022AY 2010-11
TAPI DEVELOPERS,TAPI vs ACIT CENTRAL CIRCLE, SURAT
ITA 244/SRT/2022[2011-12]Status: Disposed29/12/2022AY 2011-12
HOTEL MIRAMAR,DAMAN vs ASSISTNT COMMISSIONER OF INCOME TAX, VAPI
ITA 129/SRT/2021[2017-18]Status: Disposed29/12/2022AY 2017-18
BALUBHAI MUSTUFABHAI MAHIDA,SURAT vs DCIT, CIRCLE-2(2), SURAT
ITA 580/SRT/2019[2012-13]Status: Disposed29/12/2022AY 2012-13
ADITYA PRINTS PVT. LTD.,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CRICLE-1(1)(1), SURAT
ITA 471/SRT/2018[2012-13]Status: Disposed29/12/2022AY 2012-13
CHIRAG GEMS,SURAT vs ITO, WARD-3(3)(5)
ITA 26/SRT/2022[2012-13]Status: Disposed28/12/2022AY 2012-13
CHETAKKUMAR KANUBHAI PATEL,SURAT vs DCIT, CPC, BANGALORE
ITA 256/SRT/2022[2018-19]Status: Heard28/12/2022AY 2018-19
JASHUBEN DINESHBHAI PATEL,SURAT vs DCIT, CPC, BANGALORE
ITA 255/SRT/2022[2018-19]Status: Heard28/12/2022AY 2018-19
ABDUL WAHAB IQBAL RESHAMWALA,SURAT vs ACIT, CENTRAL CIRCLE-1, SURAT
ITA 243/SRT/2022[2017-18]Status: Disposed26/12/2022AY 2017-18
JOLLY CONTAINERS,DAMAN AND DIU vs DCIT, VAPI
ITA 173/SRT/2022[2019-20]Status: Disposed26/12/2022AY 2019-20
ITO, WARD-3(3)(3), SURAT vs M/S. M D HOUSE BUILD, SURAT
ITA 100/SRT/2020[2014-15]Status: Disposed26/12/2022AY 2014-15
ACIT, VAPI CIRCLE, VAPI, VAPI vs VAPI GREEN ENVIRO LIMITED, VAPI
ITA 72/SRT/2022[2019-20]Status: Disposed26/12/2022AY 2019-20
DCIT, CENTRAL CIRCLE-2, SURAT, SURAT vs DHANPRIYA PRINTS PVT. LTD., SURAT
ITA 52/SRT/2022[2015-16]Status: Disposed23/12/2022AY 2015-16
M/S. RAJPUTANA STAINLESS LTD.,PANCHMAHAL vs THE PRINCIPAL CIT, (CENTRAL), SURAT AT VADODARA, VADODARA
ITA 114/SRT/2022[2017-18]Status: Disposed23/12/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT vs BETEX INDIA LIMITED, SURAT
ITA 174/SRT/2021[2008-9]Status: Disposed23/12/2022
BETEX INDIA LIMITED,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
ITA 171/SRT/2021[2008-09]Status: Disposed23/12/2022AY 2008-09
ITO, WARD-3(2)(4), SURAT vs LATE KHUSHMANBHAI CHNDUBHAI PATEL-HUF, L/H. JIGISHA PATEL, SURAT
ITA 563/SRT/2019[2011-12]Status: Disposed23/12/2022AY 2011-12
LABDHI JEWELLERD PVT. LTD.,NA
ITA 106/SRT/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
K. N. DIAMOND,NA
ITA 104/SRT/2022[2017-18]Status: Disposed21/12/2022AY 2017-18
HASMUKHBHAI N. PRAJAPATI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1, VAPI
ITA 622/SRT/2018[1998-99]Status: Disposed20/12/2022AY 1998-99
