ITAT Surat Bench

ASSITANT COMMISSIONER OF INCOME TAX,CIR.1(3),SURAT, SURAT vs SARJAN CO-OP.HOUSING SOCIETY LTD.,, SURAT

SHRI PAWAN SINGH (Judicial Member)

PARIVAR TELEVISION PVT. LTD.,,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1),, SURAT

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

MADRESA HIMAYATUL ISLAM BACHCHON KA GHAR,BARDOLI vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT

SHRI PAWAN SINGH, JUDICIAL MEMBER (Physical hearing) Madresa Himayatul Islam Bachchon Ka Ghar, Ground Floor Bachchon Ka Ghar, Kadod, Bardoli-394335. PAN No. AADTM 1802 F Vs. I.T.O. Exemption Ward, Surat. Appellant/ assessee Respondent/ revenue Appellant represented by Shri Rasesh Shah, CA Respondent represented by Shri Vinod Kumar, Sr. DR Date of hearing 30/12/2022 Date of pronouncement 02/01/2023 Order under Section 254(1) of Income Tax Act PER: PAWAN SINGH (Judicial Member)

CHANDRAKANT BHAGWANJI POPAT,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIR. 1(3), , SURAT

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHREE HARI RAM CHARITABLE TRUST,SURAT vs ITO EXEMPTION , SURAT

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

VISHAL CHANDUBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD2(2)(5), SURAT

SHRI PAWAN SINGH (Judicial Member)

PRAGATI GLASS & INDUSTRIES PVT. LTD. FORMER NAME PRAGATI GLASS PVT. LTD.,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIR.1, BARODA

ADARSH EDUCATION SOCIETY,SURAT vs ADIT, CPC, BANGALORE, BANGALORE

SYAMA DYNAMIC ENGINEERING PVT. LTD.,SURAT vs ASSTT. COMMISSIONER OF INCOME TAX, CPC, BANGALORE, SURAT

SYAMA DYNAMIC ENGINEERING PVT. LTD.,SURAT vs ASSTT. COMMISSIONER OF INCOME TAX, CPC, BANGALORE, SURAT

ME AND MUMMY HOSPITAL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIR. 3, SURAT

ME AND MUMMY HOSPITAL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.3, SURAT

MAYUR ASHESHBHAI JOSHI PROP. SHRUSHTI ENTERPRISE,SURAT vs INCOME TAX OFFICER, WARD, - 2(3)(8), SURAT

PARAG NARESHBHAI MEHTA PROP. OF DEEKSHA TRADING,SURAT vs INCOME TAX OFFICER, WARD -2(3)(8), SURAT

VRAJENDRA JAGJIVANDAS THAKKAR PROP. OF ADITI EXPORTS,SURAT vs INCOME TAX OFFICER, WD- 2(3)(8), SURAT

SONU DHARMICHAND BAFNA PROP. OF BRIGHT DIAMONDS,SURATY vs INCOME TAX OFFICER, WD- 2(3)(8), SURAT

ITO, WARD -2(3)(8), SURAT vs SHRI MAYUR ASHESHBHAI JOSHI, SURAT

ITO, WARD 2(3)(8), SURAT vs SHRI PARAG NARESHBHAI MEHTA, SURAT

THE ITO, WARD-2(3)(8), SURAT vs SHRI VRAJENDRA JAGJIVANDAS THAKKAR, SURAT

INCOME TAX OFFICER, WARD -2(3)(8), SURAT vs SHRI SONU DHARMICHAND BAFNA, SURAT