ITAT Surat Bench

5,225 judgments

INCOME TAX OFFICER, WARD 2(3)(8), SURAT vs SHRI RAJESH KUMAR PAMECHA, AJMER

ITA 87/SRT/2017[2007-08]Status: Disposed13/1/2023AY 2007-08

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

MOHD AYUBABDUL MOID FAROOQUE,VAPI vs ITO WARD-7, VAPI

ITA 277/SRT/2022[2011-12]Status: Heard11/1/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

DCIT, CIRCLE-1(1)(2), SURAT vs MERRYGOLD GEMS PVT. LTD, SURAT

ITA 126/SRT/2020[2016-17]Status: Disposed11/1/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

STAR EDUCATION TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD

ITA 539/SRT/2019[2019-20]Status: Disposed11/1/2023AY 2019-20

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI DHARMENDRA HIRUBHAI PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CPC, BANGLURU, SURAT

ITA 139/SRT/2021[2018-19]Status: Disposed10/1/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

LAVJIBBAI DNGARBHAI DALIYA (HUF),SURAT vs PR. CIT SURAT 1, SURAT

ITA 75/SRT/2022[2017-18]Status: Disposed9/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

INCOME TAX OFFICER, WARD - 2(3)(6), SURAT vs SHRI ABHISHEK NAVNITKUMAR DOSHI, SURAT

ITA 38/SRT/2022[2012-13]Status: Disposed9/1/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

PRAJAPATI SAMAJ MAOLI BAZAR,NA vs ARIVS.ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX/INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE,, DELHI

ITA 308/SRT/2022[2018-19]Status: Disposed9/1/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIR-2(1)(1), BARODA vs THE BHARUCH DIS CENT CO-OP BANK LTD., BHARUCH

ITA 298/SRT/2022[2017-18]Status: Disposed9/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIR-2(1)(1), BARODA vs THE BHARUCH DIS CENT CO-OP BANK LTD., BHARUCH

ITA 297/SRT/2022[2016-17]Status: Disposed9/1/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIR-2(1)(1), BARODA vs THE BHARUCH DIS CENT CO-OP BANK LTD., BHARUCH

ITA 296/SRT/2022[2013-14]Status: Disposed9/1/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

APHRODITE INFRA PRIVATE LTD.,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4,, SURAT

ITA 259/SRT/2022[2017-18]Status: Disposed9/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ABHISHEK NAVNITKUMAR DOSHI,SURAT vs INCOME TAX OFFICER, WD. 2(3)(7), SURAT

ITA 21/SRT/2022[2012-13]Status: Disposed9/1/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

PRIME HEALTH CARE PRODUCTS,DAMAN vs ACIT, VAPI CIRCLE,, VAPI

ITA 506/SRT/2019[2009-10]Status: Disposed6/1/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

AISHWARYA AFRICAWALA,MUMBAI vs INCOME TAX OFFICER, WARD2(2)(1), SURAT

ITA 338/SRT/2022[2017-18]Status: Disposed5/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

JAY NARAYAN PERIWAL,SURAT vs INCOME TAX OFFICER, WARD - 2(3)(1), SURAT

ITA 326/SRT/2022[2020-21]Status: Disposed4/1/2023AY 2020-21

SHRI PAWAN SINGH (Judicial Member)

D K MEHTA (HUF),UMBERGAON vs THE INCOME TAX OFFICER, WARD 2, VAPI

ITA 310/SRT/2022[2016-17]Status: Disposed3/1/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

PRAVINABEN PRAVINBHAI PATEL,SURAT vs ADD. COMMISSIONER OF INCOME TAX, RANGE 1(3), SURAT, SURAT

ITA 302/SRT/2022[2015-16]Status: Heard3/1/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

PRAVINBHAI KESHAVBHAI PATEL,SURAT vs ADDL. COMMISSIONER OF INCOME TAX, RANGE 1(3), SURAT, SURAT

ITA 301/SRT/2022[2015-16]Status: Heard3/1/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

KAUSHIKBHAI JITENDRABHAI PATEL,BHARUCH vs INCOME TAX OFFICER, WARD 1(4), BHARUCH

ITA 260/SRT/2022[2015-16]Status: Disposed3/1/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)