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ITAT Surat Bench

5,225 judgments

M/S. SHREE GRANITE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 365/SRT/2022[2016-17]Status: Disposed23/1/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

M/S. SHREE GRANITE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 364/SRT/2022[2015-16]Status: Disposed23/1/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

M/S. SHREE GRANITE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 363/SRT/2022[2014-15]Status: Disposed23/1/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

M/S. SHREE GRANITE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 362/SRT/2022[2013-14]Status: Disposed23/1/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1, BHARUCH vs SALYA INDIA PRIVATE LIMITED, BHARUCH

ITA 438/SRT/2018[2010-11]Status: Disposed23/1/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

INCOME TAX OFFICER, WARD 2(3)(7), SURAT vs SHRI ANIL PUKHRAJ JAIN, SURAT

ITA 89/SRT/2017[2008-09]Status: Disposed23/1/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

M/S. UTTAMBHAI V. PATEL,,SILVASSA vs THE INCOME TAX OFFICER, SILVASSA WARD,, SILVASSA

ITA 1312/AHD/2017[2012-13]Status: Disposed20/1/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)

SHRI MOHANBHAI R. VARLI,,SILVASSA vs THE INCOME TAX OFFICER, SILVASSA WARD,, SILVASSA

ITA 1311/AHD/2017[2012-13]Status: Disposed20/1/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)

M/S. M.D.INFRA DEVELOPERS,,SURAT vs ITO, WARD-3(3)(3), SURAT

ITA 348/SRT/2022[2015-16]Status: Disposed19/1/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE - 1(1)(1), SURAT vs ENVIRO CONTROL PVT. LTD., , SURAT

ITA 307/SRT/2022[2017-18]Status: Disposed18/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1)(1), SURAT vs ENVIRO CONTROL PVT. LTD., SURAT

ITA 274/SRT/2022[2013-14]Status: Disposed18/1/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

NIRAV BIPINBHAI VAGHASIYA,SURAT vs INCOME TAX OFFICER, WARD 3(2)(1), SURAT

ITA 90/SRT/2022[2018-19]Status: Disposed16/1/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

MALKITSINGH ISHAWARSINGH KAUSHAL,AHWA vs INCOME TAX OFFICER, WARD - 3, NAVSARI

ITA 15/SRT/2022[2018-19]Status: Heard16/1/2023AY 2018-19

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

RAJ ABHISHEK CORPORATION,SURAT vs PR. CIT-1, SURAT, SURAT

ITA 117/SRT/2022[2017-18]Status: Disposed16/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

FARHA S. KADRI,BILIMORA vs ITO, WARD-2, NAVSARI

ITA 331/SRT/2019[2010-11]Status: Disposed16/1/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member)

SHRI RAM EDUCATION & GRAMINVIKAS CHARITABLE TRUST,VALSAD vs INCOME TAX OFFICER ( EXEMPTION WARD), SURAT

ITA 213/SRT/2018[2013-14]Status: Disposed16/1/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ITO, WARD-2(3)(7), SURAT vs ANSHUMAN RAMDAYALJI KUMAWAT, SURAT

ITA 22/SRT/2020[2009-10]Status: Disposed13/1/2023AY 2009-10

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

ITO, WARD-2(3)(7), SURAT vs ANSHUMAN RAMDAYALJI KUMAWAT, SURAT

ITA 21/SRT/2020[2008-09]Status: Disposed13/1/2023AY 2008-09

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

ITO, WARD 2(3)(8), SURAT vs MUKESH MAHAVIRPRASAD SEN, SURAT

ITA 16/SRT/2020[2009-10]Status: Disposed13/1/2023AY 2009-10

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

ITO, WARD 2(3)(8), SURAT vs MUKESH MAHAVIRPRASAD SEN, SURAT

ITA 15/SRT/2020[2008-09]Status: Disposed13/1/2023AY 2008-09

SHRI PAWAN SINGH, HON'BLE (Judicial Member)