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ITAT Surat Bench

5,225 judgments

JAIRAM GULUMAL DIYALANI,,BHARUCH vs ITO, WARD1(5),, BHARUCH

ITA 171/SRT/2019[2014-15]Status: Disposed30/1/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHERDA POLYSTER PVT. LTD.,,MUMBAI vs THE INCOME TAX OFFICER, WARD-2(1)(2),, SURAT

ITA 763/AHD/2017[2012-13]Status: Disposed30/1/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

M/S. MEGA AIMS,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, BHARUCH

ITA 24/SRT/2017[2012-13]Status: Disposed30/1/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SURESHBHAI BALUBHAI ASODARIYA,SURAT vs PR. CIT (CENTRAL)CIRCLE, SURAT, SURAT

ITA 70/SRT/2022[2018-19]Status: Disposed25/1/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SURESHBHAI BALUBHAI ASODARIYA,SURAT vs PR. CIT (CENTRAL)CIRCLE, SURAT, SURAT

ITA 69/SRT/2022[2017-18]Status: Disposed25/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SURESHBHAI BALUBHAI ASODARIYA,SURAT vs PR. CIT (CENTRAL)CIRCLE, SURAT, SURAT

ITA 68/SRT/2022[2016-17]Status: Disposed25/1/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SURESHBHAI BALUBHAI ASODARIYA,SURAT vs PR. CIT (CENTRAL)CIRCLE, SURAT, SURAT

ITA 67/SRT/2022[2015-16]Status: Disposed25/1/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SURESHBHAI BALUBHAI ASODARIYA,SURAT vs PR. CIT (CENTRAL)CIRCLE, SURAT, SURAT

ITA 66/SRT/2022[2014-15]Status: Disposed25/1/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SURESHBHAI BALUBHAI ASODARIYA,SURAT vs PR. CIT (CENTRAL)CIRCLE, SURAT, SURAT

ITA 65/SRT/2022[2013-14]Status: Disposed25/1/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SURESHBHAI BALUBHAI ASODARIYA,SURAT vs PR. CIT (CENTRAL)CIRCLE, SURAT, SURAT

ITA 64/SRT/2022[2012-13]Status: Disposed25/1/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

AL MEHMOOD CHARITABLE TRUST,BHARUCH vs INCOME TAX OFFICER, WARD- 1(5),, BHARUCH

ITA 93/SRT/2022[2017-18]Status: Disposed24/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

AL MEHMOOD CHARITABLE TRUST,BHARUCH vs INCOME TAX OFFICER, WARD- 1(5),, BHARUCH

ITA 92/SRT/2022[2016-17]Status: Disposed24/1/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

S N TRADELINK PRIVATE LIMITED,SURAT vs PR. COMMISSIONER OF INCOME TAX-1, SURAT

ITA 77/SRT/2022[2017-18]Status: Disposed24/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI DALUBHAI R.CHAUHAN,SURAT vs INCOME TAX OFFICER(INTERNATIONAL TAXATION), SURAT

ITA 141/SRT/2019[2014-15]Status: Disposed24/1/2023AY 2014-15

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

DINESHBHAI JIVANBHAI SANSPARA,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, SURAT

ITA 435/SRT/2018[2013-14]Status: Disposed24/1/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

THE ITO, WARD-3(2)(3),, SURAT vs SHRI RAMESHBHAI VALLABHBHAI GAJERA,, SURAT

ITA 1522/AHD/2017[2012-13]Status: Disposed24/1/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

KOMAL INDSTRIES PVT. LTD.,SURAT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT

ITA 99/SRT/2022[2017-18]Status: Disposed23/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

M/S. SHREE GRANITE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 368/SRT/2022[2019-20]Status: Disposed23/1/2023AY 2019-20

SHRI PAWAN SINGH (Judicial Member)

M/S. SHREE GRANITE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 367/SRT/2022[2018-19]Status: Disposed23/1/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

M/S. SHREE GRANITE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 366/SRT/2022[2017-18]Status: Disposed23/1/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)