ITAT Surat Bench
5,225 judgments
R R ENTERPRISE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2 , SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
R R ENTERPRISE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2 , SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
JAYESHKUMAR G. MACWAN,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
JAYESHKUMAR G. MACWAN,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
VAPI MERCHANT SAVING & CREDIT CO. OP. SOCIETY LTD.,VAPI vs THE PCIT, VALSAD, VALSAD
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
DCIT, CIRCLE-2(1)(1), SURAT vs M/S. R K SHAH PROJECTS PVT. LTD, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
DCIT, VAPI CIRCLE, VAPI vs M/S. QUANT CAPITAL PVT. LTD., MUMBAI
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
DCIT, VAPI CIRCLE , VAPI vs M/S. QCAP SECURITIES PVT. LTD., MUMBAI
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
KRUNAL SUDHIR MEHTA,NA vs ARIVS.INCOME TAX OFFICER, WARD-3, NAVSARI, NAVSARI
SHRI PAWAN SINGH (Judicial Member)
REKHA AJAYKUMAR AGRAWAL,SURAT vs ASSISTANT COMMISSIONER O INCOME TAX, CIR.1(2), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIR.2(1)(1), SURAT vs M/S GALAXI FILAMENTS, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
VAPI MERCHANT SAVING & CREDIT CO. OP. SOCIETY LTD.,VAPI vs NATIONAL FACELESS APPEAL CENTRE, DELHI
SHRI PAWAN SINGH (Judicial Member)
PRASHANT R. MAMLATDARNA,BHARUCH vs ITO-WARD-1(5), BHARUCH
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
AKSHAR GEMS,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR.3(2), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT vs M/S HI-TECH SWEET WATER TECHNOLOGIES(P) LTD., SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 4, SURAT vs SHRI AMATLAL DEVCHANDBHAI PATEL, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
NILESH BABUBHAI KACHHADIYA,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, SURAT
SHRI PAWAN SINGH (Judicial Member)
JAYESHBHAI RASIKBHAI RAJANI,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, , SURAT
SHRI PAWAN SINGH (Judicial Member)
VASANTLAL UKAJI PUROHIT,SURAT vs INCOME TAX OFFICER, WARD-1(3)(8), SURAT
SHRI PAWAN SINGH, JUDICIAL MEMBER (Physical hearing) Vasantlal Ukaji Purohit, Shop No. 79, Bhatar Circle, Near CNG Gas Circle, Bhatar Road, Surat-395017. PAN No. ASOPP 2333 H Vs. I.T.O. Ward-1(3)(8), Aayakar Bhavan, Majura Gate, Surat. Appellant/ assessee Respondent/ revenue Appellant represented by Shri P.M. Jagasheth, CA Respondent represented by Shri Vinod Kumar, Sr. DR Date of hearing 19/01/2023 Date of pronouncement 30/01/2023 Order under Section 254(1) of Income Tax Act PER: PAWAN SIN
ITO, WARD-2(3)(8), SURAT vs MUKESHKUMAR LALCHAND JAIN, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
