ITAT Surat Bench
5,225 judgments
ABHINAV SUBHANGBHAI MALAVI,SURAT vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALURU
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Virtual hearing) Abhinav Subhagbhai Malavi, Suvas 6, Arogya Nagar Society, Opp. Shree Nandan Hospital, Athwalines, Surat-395001. PAN No. ABLPM 1869 K Vs. Assistant Director of Income Tax, CPC, Bengaluru. Appellant/ assessee Respondent/ revenue Appellant represented by Ms. Pinaz Bhagat, CA Respondent represented by Shri Vinod Kumar, Sr. DR Date of hearing 06/02/2023 Date of pronouncement 06 /02/2023 Order under Secti
JAYANTILAL AMBARAM PATEL HUF,SURAT vs ASSISTANT COMMISSIONER INCOME TAX , CIR.2(3), SURAT
SHRI PAWAN SINGH (Judicial Member)
HASMUKHBHAI SOMABHAI PATEL,VARKHAD vs PR. COMMISSIONER OF INCOME TAX, VADODARA
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
SHITAL REFRIGERATION,BHARUCH vs INCOME TAX OFFICER, WD.1(3),, BHARUCH
SHRI PAWAN SINGH (Judicial Member)
JAYANTILAL VALLABHBHAI RAMOLIYA,SURAT vs ITO, WARD -3(3)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
NAVAPURA URBAN CO-OP CREDIT & CONSUMER SOCIETY LTD.,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
DANG JILLA PARAGLIDING ADVENTURE ASSOCIATION,DANG vs CIT(EXEMPTION), AHMEDABAD
SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
JAYESHKUMAR G. MACWAN,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
JAYESHKUMAR G. MACWAN,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
JAYESHKUMAR G. MACWAN,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
JAYESHKUMAR G. MACWAN,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
JAYESHKUMAR G. MACWAN,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
JIGNA JAYESHKUMAR MACWAN,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
JIGNA JAYESHKUMAR MACWAN,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
JIGNA JAYESHKUMAR MACWAN,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
JIGNA JAYESHKUMAR MACWAN,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
JIGNA JAYESHKUMAR MACWAN,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
JIGNA JAYESHKUMAR MACWAN,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
JIGNA JAYESHKUMAR MACWAN,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
R R ENTERPRISE,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2 , SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
