ITAT Surat Bench
5,225 judgments
ACIT, CIRCLE 1(2), SURAT vs M/S NYA INTERNATIONAL,, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHRI RAJENDRAKUMAR KANTILAL PATEL,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
LATE SHRI BHIMSEN DARBARILAL ARORA,,SURAT vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-5,, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
PUNIT SHANTILAL SHAH,BHARUCH vs ASST. COMMISSIONER OF INCOME TAX, BHARUCH
SHRI PAWAN SINGH (Judicial Member)
M/S SUMILON INDUSTRIES PVT. LTD.,SURAT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - 1, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
HANSABEN MAGANBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
HANSABEN MAGANBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
HANSABEN MAGANBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
HANSABEN MAGANBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
HANSABEN MAGANBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
HANSABEN MAGANBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
HANSABEN MAGANBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
NAVINCHANDRA K. PATEL,SURAT vs PRINCIPLE COMMISSIONER OF INCOME TAX -1 , SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
MRS. DIXABEN JAYESHBHAI PATEL,VAPI vs ITO, WARD-2, VAPI, VAPI
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
MRS. DAXABEN JAYESHBHAIPATEL,VAPI vs ITO, WARD-2, VAPI, VAPI
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHRI KARANBHAI MANJIBHAI PATEL,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHIVAM RESIDENTIAL CONSTRUCTION (INDIA) PVT. LTD.,VALSAD vs PRINCIPAL COMMISSIONER OF INCOME TAX, VALSAD
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
DHANESH JAYANTILAL CHOKSHI,VADODARA vs DCIT CPC, BENGALARU
SHRI PAWAN SINGH (Judicial Member)
ARHAM PROPERTIES,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.3,, SURAT
SHRI PAWAN SINGH (Judicial Member)
M/S SACHIN UDYOG NAGAR SAHKARI MANDLI LTD.,,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(2), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)