← All Benches

ITAT Surat Bench

5,225 judgments

CHANDRAKANT HARSHADBHAI GOHEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT

ITA 419/SRT/2022[2014-15]Status: Disposed24/2/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

CHANDRAKANT HARSHADBHAI GOHEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT

ITA 418/SRT/2022[2013-14]Status: Disposed24/2/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

CHANDRAKANT HARSHADBHAI GOHEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT

ITA 417/SRT/2022[2012-13]Status: Disposed24/2/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)

RADHE RAMESHBHAI VAGHASIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX-CC-2, SURAT, SURAT

ITA 406/SRT/2022[2018-19]Status: Disposed24/2/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

RADHE RAMESHBHAI VAGHASIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX-CC-2, SURAT, SURAT

ITA 405/SRT/2022[2017-18]Status: Disposed24/2/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

RADHE RAMESHBHAI VAGHASIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX-CC-2, SURAT, SURAT

ITA 404/SRT/2022[2016-17]Status: Disposed24/2/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

MANSI RAMESHBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 403/SRT/2022[2018-19]Status: Disposed24/2/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

MANSI RAMESHBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 402/SRT/2022[2017-18]Status: Disposed24/2/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

MANSI RAMESHBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 401/SRT/2022[2016-17]Status: Disposed24/2/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

MANSI RAMESHBHAI VAGHASIYA,SURAT vs THE DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT

ITA 400/SRT/2022[2015-16]Status: Disposed24/2/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

NYA INTERNATIONAL,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX - 1, SURAT

ITA 57/SRT/2022[2012-13]Status: Disposed22/2/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

HEMANT DHIRUBHAI DESAI,SURAT vs INCOME TAX OFFICER, TDS, SURAT

ITA 191/SRT/2022[2018-19]Status: Disposed22/2/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

HARESHBHAI L RUDAKIYA,SURAT vs INCOME TAX OFFICER WARD 3(2)(3), SURAT

ITA 169/SRT/2022[2013-2014]Status: Disposed22/2/2023AY 2013-2014

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

DINESHCHANDRA NARHARISHANKAR UPADHYAY,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, SURAT

ITA 120/SRT/2022[2017-18]Status: Disposed22/2/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

GUJARAT NARMADA VALLEY FERTILIZERS & CHEMICALS LTD,SURAT vs PR. CIT-3, VADODARA

ITA 178/SRT/2020[2014-15]Status: Disposed22/2/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

INCOME TAX OFFICER, WARD-2(3)(8), SURAT, SURAT vs SANJAYKUMAR DEVKISHAN PANWAR,, SURAT

ITA 588/SRT/2019[2008-09]Status: Disposed22/2/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SANJAYKUMAR DEVKISHAN PANWAR,,SURAT vs INCOME TAX OFFICER, WARD-2(3)(8), SURAT, SURAT

ITA 569/SRT/2019[2008-09]Status: Disposed22/2/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ACIT, CIRCLE 1(2), SURAT vs NYA INTERNATIONAL,, SURAT

ITA 534/SRT/2019[2014-15]Status: Disposed22/2/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI SUNNY CHADRAKANT FUDHANAWALA,,SURAT vs THE DY. COMMISSIONER INCOME TAX OFFICER, CIR3(3), SURAT

ITA 271/SRT/2019[2014-15]Status: Disposed22/2/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

GIRDHARBHAI HARIBHAI GAJERA,SURAT vs ITO(INTERNATIONAL TAXATION), SURAT

ITA 143/SRT/2019[2015-16]Status: Disposed22/2/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)