ITAT Surat Bench
5,225 judgments
SAI DEVLOPERS,SURAT vs DY.CIT CENTRAL CERCLE-4, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
ACIT, CENTRAL CIRCLE-3,SURAT, SURAT vs ANTRIX DIAMOND EXPORTS PVT. LTD.,, SURAT
ACIT, CENTRAL CIRCLE-3, SURAT vs ANTRIX DIAMOND EXPORTS PVT. LTD, MUMBAI
JUPAX DISTRIBUTORS PVT. LTD.,KOLKATA vs ITO WARD 12(2), KOLKATA
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Physical hearing) Jupax Distributors Pvt. Ltd., 58A, Raja Basant Roy Road, Kolkata-700029. PAN No. AAACJ 6952 F Vs. A.C.I.T., Circle-4,Surat. (Old A.O.: ITO, Ward 12(2), Kolkata (WB) Appellant/ assessee Respondent/ revenue Appellant represented by Shri Ramesh Malpani, CA Respondent represented by Shri Ashok B Koli, (CIT-DR) Date of hearing 23/12/2022 Date of pronouncement 27/02/2023 Order under Section 254(1) of Inc
M/S. C. J. GROUP & GAJRAS BUILDERS & DEVELOPERS,PANVEL, MUMBAI vs DCIT, CIRCLE-1, BHARUCH, BHARUCH
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
NAKODA LIMITED,SURAT vs THE DY. CIT, CIRCLE 1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
NIRALKUMAR K. SHAH,VALSAD vs ITO, WARD-6,, VAPI
SHRI PAWAN SINGH (Judicial Member)
NAKODA LIMITED,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2),, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
NAKODA LIMITED,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2),, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
PARESHBHAI HARSHADBHAI GOHIL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
PARESHBHAI HARSHADBHAI GOHIL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
PARESHBHAI HARSHADBHAI GOHIL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
PARESHBHAI HARSHADBHAI GOHIL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
PARESHBHAI HARSHADBHAI GOHIL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
PARESHBHAI HARSHADBHAI GOHIL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
PARESHBHAI HARSHADBHAI GOHIL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CC-2, SURAT
SHRI PAWAN SINGH (Judicial Member)
CHANDRAKANT HARSHADBHAI GOHEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
CHANDRAKANT HARSHADBHAI GOHEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
CHANDRAKANT HARSHADBHAI GOHEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
CHANDRAKANT HARSHADBHAI GOHEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
