ITAT Surat Bench
5,225 judgments
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT vs M/S. POKHRANA IMPEX PRIVATE LIMITED, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
SHRI PRAKASH KAKALDAS SHAH,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(4), SURAT
SHRI PAWAN SINGH, JUDICIAL MEMBER (Physical hearing) Prakash Kakaldas Shah, 702, Sterling Apartment, Nr. Priya Hotel, Athwagate, Surat – 395003. PAN : ABIPS4373F Vs. The ITO, Ward-1(3)(4), Surat. APPELLANT RESPONDEDNT Appellant by Shri Bharat Jhaveri, AR Respondent by Shri Vinod Kumar, Sr. DR Date of hearing 05/01/2023 Date of pronouncement 10/03/2023 Order Under Section 254(1) of Income tax Act PER PAWAN SINGH (Judicial Member)
JIGNESHBHAI RASIKBHAI SAVALIA,SURAT vs INCOME TAX OFFICER, WARD - 1(2)(2), SURAT
SHRI PAWAN SINGH (Judicial Member)
NITABEN KIRITBHAI PATEL,SURAT vs ITO WARD-2(2)(5), SURAT
SHRI PAWAN SINGH (Judicial Member)
ASHVIN NARAYAN BAJORIA HUF,SURAT vs INCOME TAX OFFICER, WARD1(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
PARSBEN JIVANBHAI VADHIYA,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -2(3), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
CHANDUBHAI B KHATRANI,SURAT vs ITO, WARD-3(3)(1), SURAT, SURAT
SHRI PAWAN SINGH (Judicial Member)
MR. ROLHAN SANJAY PATEL,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(4), SURAT
SHRI PAWAN SINGH (Judicial Member)
NIRMALABEN JASWANTSINH RATHOD,SILVASSA vs INCOME TAX OFFICER, VAPI WARD-5, VAPI
SHRI PAWAN SINGH (Judicial Member)
NIRMALABEN JASWANTSINH RATHOD,SILVASSA vs INCOME TAX OFFICER, VAPI WARD-5, VAPI
SHRI PAWAN SINGH (Judicial Member)
KRUSHNALAL BHAGWANDAS PATEL,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(7), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHRI SHAMJIBHAI M. SHELADIYA,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR.-3(2), SURAT
SHRI PAWAN SINGH (Judicial Member)
SHRI SANDIP BALVANTRAI NAIK,SURAT vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE - 4, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
SHRI SANDIP BALVANTRAI NAIK,SURAT vs DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE - 4, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
HI-TECH WATER SOLUTION PVT. LTD., ,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1 (1)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
NAVBHARAT CHARITABLE TRUST,BHARUCH vs INCOME TAX OFFICER, WARD - 1, , BHARUCH
SHRI PAWAN SINGH (Judicial Member)
NAVBHARAT CHARITABLE TRUST,BHARUCH vs INCOME TAX OFFICER, WARD - 1, , BHARUCH
SHRI PAWAN SINGH (Judicial Member)
NAVBHARAT CHARITABLE TRUST,BHARUCH vs INCOME TAX OFFICER, WARD - 1, , BHARUCH
SHRI PAWAN SINGH (Judicial Member)
SHRI LALJIBHAI KALUBHAI MIYANI,SURAT vs INCOME TAX OFFICER, WARD 3(3)(5), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Physical hearing) Shri Jivrajbhai Kalubhai Miyani, A/31, 32 Ramdevpir Nagar, Varachha Road, Varachha, Surat-395006. PAN No. AEMPM 3134 P Vs. I.T.O., Ward 3(3)(2), Surat. Appellant/ assessee Respondent/ revenue Shri Laljibhai Kalubhai Miyani, 83, Shirdidham Society, Hira Baug, Varachha Road, Surat-395006. PAN No. ABLPP 5096 K Vs. I.T.O., Ward 3(3)(5), Surat. Appellant/ assessee Respondent/ revenue Assessee represente
SHRI JIVRAJBHAI KALUBHAI MIYANI,SURAT vs INCOME TAX OFFICER, WARD 3(3)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Physical hearing) Shri Jivrajbhai Kalubhai Miyani, A/31, 32 Ramdevpir Nagar, Varachha Road, Varachha, Surat-395006. PAN No. AEMPM 3134 P Vs. I.T.O., Ward 3(3)(2), Surat. Appellant/ assessee Respondent/ revenue Shri Laljibhai Kalubhai Miyani, 83, Shirdidham Society, Hira Baug, Varachha Road, Surat-395006. PAN No. ABLPP 5096 K Vs. I.T.O., Ward 3(3)(5), Surat. Appellant/ assessee Respondent/ revenue Assessee represente