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ITAT Surat Bench

5,225 judgments

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs ANTRIX DIAMOND EXPORTS PVT. LTD.,, MUMBAI

ITA 176/SRT/2022[2012-13]Status: Disposed21/3/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MR. RAMANLAL RAGHABHI PATEL ,DAMAN vs THE PCIT, VALSAD, VALSAD

ITA 105/SRT/2022[2017-18]Status: Disposed21/3/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

HOTEL ROYAL GARDEN,,DAMAN AND DIU (UT) vs THE PCIT, VALSAD, VALSAD

ITA 103/SRT/2022[2017-18]Status: Disposed21/3/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI RAJNIKANT THAKARBHAI PATEL, ,DAMAN vs ITO DAMAN WARD, DAMAN, DAMAN

ITA 183/SRT/2019[2009-10]Status: Heard21/3/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member)

SHRI JAYESH THAKARHAI PATEL,DAMAN vs ITO ,DAMAN WARD,, DAMAN

ITA 182/SRT/2019[2009-10]Status: Heard21/3/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member)

MR. GURVANTLAL MAGANLAL NAIK,NA vs ARIVS.ITO, WARD-2,, NAVSARI

ITA 96/SRT/2018[2013-14]Status: Disposed21/3/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MAHAMADALI ADAM PATEL,BHARUCH vs INCOME TAX OFFOCER, WARD 1(2), BHARUCH

ITA 90/SRT/2023[2017-18]Status: Disposed17/3/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

NASIM VAZIR SHAIKH,SANJAN vs INCOME TAX OFFICER, WARD-5, VAPI

ITA 78/SRT/2023[2011-12]Status: Disposed17/3/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

NASIM VAZIR SHAIKH,SANJAN vs INCOME TAX OFFICER, WARD-5, VAPI

ITA 77/SRT/2023[2010-11]Status: Disposed17/3/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member)

SAI PETROLEUM,SURAT vs PR.CIT, -1, SURAT

ITA 116/SRT/2022[2017-18]Status: Disposed17/3/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

LATE NOORULKALAM ABDULMAJID SHAIKH REPRESENTED THROUGH HIS SON HUSNEJAMAL NURULKALAM SHAIKH,SURAT vs ITO WARD-3(2)(1), SURAT

ITA 140/SRT/2023[2008-09]Status: Disposed15/3/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member)

LATE NOORULKALAM ABDULMAJID SHAIKH REPRESENTED THROUGH HIS SON HUSNEJAMAL NURULKALAM SHAIKH,SURAT vs ITO WARD-3(2)(1), SURAT

ITA 139/SRT/2023[2008-09]Status: Disposed15/3/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member)

MANILAL JETHABHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-1(3)(3), SURAT

ITA 43/SRT/2023[2014-15]Status: Disposed14/3/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

CHHINAM SEVA SAHAKARI MANDLI LTD.,NA vs ARIVS.ASSISTANT COMMISSIONER OF INCOME TAX, NAVSARI CIRCLE,, NAVSARI

ITA 145/SRT/2023[2015-16]Status: Heard13/3/2023AY 2015-16

Joint Commissioner of Income Tax (JCIT), Navsari for appropriate direction. Chhinam Seva Sahakari Mandli Ltd Vs ACIT 4

JINESH KAMAL JAIN,SURAT vs ITO, WARD 1(1)(4), SURAT

ITA 239/SRT/2022[2017-18]Status: Disposed13/3/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

M/S KASHIRAM ATMARAM,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), SURAT

ITA 236/SRT/2022[2015-16]Status: Disposed13/3/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

BHUPENDRA MAGANLAL NAIK (HUF),NA vs ARIVS.INCOME TAX OFFICER WARD NO. 1, NAVSARI

ITA 220/SRT/2022[2014-15]Status: Disposed13/3/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A.L. SAINI (Accountant Member)

DY./ASSTT. COMMISSIONER OF INCOME TAX, CC-2, SURAT vs M/S. SUMEET INDUSTRIES LTD, SURAT

ITA 201/SRT/2022[2017-18]Status: Heard13/3/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX CENTRAL CIR.-2, SURAT vs SUMEET INDUSTRIES LTD., SURAT

ITA 176/SRT/2021[2017-18]Status: Disposed13/3/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX CENTRAL CIR.-2, SURAT vs SUMEET INDUSTRIES LTD., SURAT

ITA 120/SRT/2021[2015-16]Status: Disposed13/3/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)