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ITAT Surat Bench

5,225 judgments

DEPUTY COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE-1, BHARUCH vs M/S. MEGA AIMS, BHARUCH

ITA 722/SRT/2018[2013-14]Status: Disposed30/3/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

KALUBHAI DULABHAI GOLAVIYA,SURAT vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, , SURAT

ITA 619/SRT/2018[2014-15]Status: Disposed30/3/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

MR.ARJANBHAI B.DAVARIYA(HUF),SURAT vs DY.CIT CIRCLE 3(2), SURAT

ITA 173/SRT/2018[2011-12]Status: Disposed30/3/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

M/S. MEGA AIMS,BHARUCH vs DEPUTY COMMISSIONER OF INCOME TAX, BHARUCH CIRCLE, BHARUCH

ITA 25/SRT/2017[2011-12]Status: Disposed30/3/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

M/S N. A. SHAIKH,ANKLESHWAR vs INCOME TAX OFFICER, WARD-2(5), BHARUCH

ITA 94/SRT/2023[2014-15]Status: Disposed28/3/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

TUSHARKUMAR GANESHBHAI GUJARATI,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2,, SURAT

ITA 269/SRT/2022[2017-18]Status: Disposed28/3/2023AY 2017-18

SHRI PAWAN SINGH, JUDICIAL MEMBER (Physical Hearing) Tusharkumar Ganeshbhai Gujarati, B-81, 2nd Floor, Satlal Society, B/h, Hira Baug, Varachha Road, Surat-395006. PAN No. AUSPG 5205 B Vs. A.C.I.T., Central Circle-2, Surat. Appellant/ assessee Respondent/ revenue Assesee represented by Shri Vipin Jariwala, AR Respondent represented by Shri Vinod Kumar, (Sr.DR) Date of hearing 29/03/2023 Date of pronouncement 29/03/2023 Order under Section 254(1) of Income Tax Act PER: PAWAN SINGH (Judicial

DINABEN DILIPKUMAR PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD-2, NAVSARI, NAVSARI

ITA 69/SRT/2023[2012-13]Status: Disposed24/3/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)

SHREE SALABATPURA URBAN CO-OP[. CREDIT SOCIETY LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX , CIRCLE - 2(1)(1), SURAT

ITA 175/SRT/2023[2015-16]Status: Disposed24/3/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

DINABEN DILIPKUMAR PATEL,NA vs ASRIVS.INCOME TAX OFFICER, WARD-2, NAVSARI

ITA 337/SRT/2022[2012-13]Status: Disposed24/3/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)

VIJAY NAGINBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-3(2)(4), SURAT

ITA 3/SRT/2019[2014-15]Status: Disposed24/3/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

SHASHIKANT CHHOTUBHAI TANIA, L/H OF HEMENDRA SHASHIKANT TANIA,SURAT vs INCOME TAX OFFICER, WARD 1(2)(4), SURAT, SURAT

ITA 42/SRT/2023[2011-12]Status: Disposed22/3/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

MAHESH KUMAR NATVARBHAI PATEL,SURAT vs DCIT, SURAT

ITA 237/SRT/2022[2015-16]Status: Disposed22/3/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

DESIGNER EXIM PVT. LTD.,MUMBAI vs INCOME TAX OFFICER, 1(1)(2), SURAT

ITA 14/SRT/2022[2012-13]Status: Disposed22/3/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)

TARIT F. DAS,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR.1, BHARUCH

ITA 105/SRT/2021[2014-15]Status: Disposed22/3/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

ATULKUMAR BABULAL MODI,BHARUCH vs INCOME TAX OFFICER, WARD-1(2), BHARUCH

ITA 89/SRT/2023[2016-17]Status: Disposed21/3/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

ST. JOHN AMBULANCE ASSOCIATION,SURAT vs THE COMMISSIONER OF INCOME TAX, (EXEMPTION) , AHMEDABAD

ITA 371/SRT/2022[2022-23]Status: Disposed21/3/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

PARAS PRINTS (PVT.) LTD.,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR. 2(1)(1), SURAT

ITA 273/SRT/2022[2017-18]Status: Disposed21/3/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-4, SURAT vs SHRI CHANDRESH NANUBHAI PATEL, SURAT

ITA 231/SRT/2022[2013-14]Status: Disposed21/3/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs ANTRIX DIAMOND EXPORTS PVT. LTD.,, MUMBAI

ITA 178/SRT/2022[2014-15]Status: Disposed21/3/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs ANTRIX DIAMOND EXPORTS PVT. LTD.,, MUMBAI

ITA 177/SRT/2022[2013-14]Status: Disposed21/3/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)