← All Benches

ITAT Surat Bench

5,242 judgments

AVI GLOBAL PLAST PVT. LTD.,,DAMAN & DIU (UT) vs ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE,, VAPI

ITA 300/SRT/2022[2017-18]Status: Disposed17/4/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MANISH UMED DOSHI,MUMBAI vs ACIT - VAPI CIRCLE, VAPI

ITA 245/SRT/2022[2017-18]Status: Disposed17/4/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

BALUBHAI BRIJBHUKHANDAS CHOKSI,NA vs ARIVS.PRINCIPAL COMMISSIONER OF INCOME TAXVALSAD, VALSAD

ITA 119/SRT/2022[2017-18]Status: Disposed17/4/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SMT. NAYANABEN F. PATEL,SURAT vs PR. COMMISSIONER OF INCOME TAX, SURAT-1, SURAT

ITA 102/SRT/2021[2016-17]Status: Disposed17/4/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SARVANGANA JITENDRKUMAR JARIWALA,SURAT vs ITO, WARD 3(1)(5), SURAT

ITA 205/SRT/2020[2016-17]Status: Disposed17/4/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SARVANGANA JITENDRKUMAR JARIWALA,SURAT vs ITO, WARD 3(1)(5), SURAT

ITA 204/SRT/2020[2015-16]Status: Disposed17/4/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

ITO, WARD-3(2)(10), SURAT vs SARVAGANA JITENDRABHAI JARIWALA, SURAT

ITA 182/SRT/2020[2016-17]Status: Disposed17/4/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

ACIT, CIRCLE-3(2), SURAT vs M/S. RAJLAXMI INFRA, SURAT

ITA 163/SRT/2020[2013-14]Status: Disposed17/4/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

INCOME TAX OFFICER, WARD-5, NA vs ARIVS.M/S. SHIVAM PAINTS, NAVSARI

ITA 396/SRT/2019[2011-12]Status: Disposed17/4/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RANG AVDHUT MANDIR TRUST,BARDOLI vs INCOME TAX OFFICER, WARD - 1, BARDOLI

ITA 336/SRT/2022[2017-15]Status: Disposed12/4/2023AY 2017-15

SHRI PAWAN SINGH (Judicial Member)

VINOD JERAMBHAI PATEL,SURAT vs PR. CIT-1, SURAT

ITA 143/SRT/2020[2015-16]Status: Disposed12/4/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

THE ACIT, CIRCLE-1,, SURAT vs M/S. MICRO POLYESTER PVT. LTD., SURAT

ITA 2678/AHD/2014[2005-06]Status: Disposed12/4/2023AY 2005-06

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

KAMALDEEP HARCHARANJITSINGH DANG,SURAT vs INCOME TAX OFFICER, WARD-3(1)(1), SURAT

ITA 38/SRT/2023[2014-15]Status: Disposed11/4/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

BALUBHAI BARANBHAI BABARIYA,SURAT vs PR. CIT, SURAT 1, SURAT

ITA 74/SRT/2022[2017-18]Status: Disposed10/4/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ASSISSANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT vs SHRI PRABODHCHANDRA JAYANTILAL PATEL, SURAT

ITA 258/SRT/2022[143(3)]Status: Disposed6/4/2023

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ITO, WARD-3(3)(4), SURAT vs M/S. SATYAM ENTERPRISE, SURAT

ITA 169/SRT/2020[2013-14]Status: Disposed6/4/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIR.1(1)(1),, SURAT vs ENVIRO CONTROL PVT. LTD.,, SURAT

ITA 345/SRT/2022[2011-12]Status: Disposed5/4/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

JAYKANT UTTAMCHAND SHAH,VAPI vs PRINCIPAL COMMISSIONER OF INCOME TAX ,, VALSAD

ITA 276/SRT/2022[2012-13]Status: Disposed5/4/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ALLARAKHI FARUK SHAIKH,BHARUCH vs ASSESSING OFFICER, WARD - 1(5), BHARUCH

ITA 120/SRT/2023[2018-19]Status: Disposed31/3/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

SURESHBHAI SUKHABHAI MISTRY ,NA vs ARIVS.ITO, WARD 5, NAVASARI

ITA 263/SRT/2022[2011-12]Status: Disposed31/3/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)