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ITAT Surat Bench

5,242 judgments

AIRLINK COMMUNICATION PRIVATE LIMITED,SURAT vs ASST./ DY. COMMISSIONER OF INCOME TAX, CIRCLE TDS, , SURAT

ITA 55/SRT/2023[2013-14]Status: Disposed21/4/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

AIRLINK COMMUNICATION PRIVATE LIMITED,SURAT vs ASST./ DY. COMMISSIONER OF INCOME TAX, CIRCLE TDS, , SURAT

ITA 54/SRT/2023[2013-14]Status: Disposed21/4/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

AIRLINK COMMUNICATION PRIVATE LIMITED,SURAT vs ASST./ DY. COMMISSIONER OF INCOME TAX, CIRCLE TDS, , SURAT

ITA 53/SRT/2023[2013-14]Status: Disposed21/4/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

M/S DIVYA ENTERPRISE,SURAT vs INCOME TAX OFFICER, WARD - 3(3)(2), SURAT

ITA 215/SRT/2023[2014-15]Status: Disposed21/4/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

RASIKLAL BAVCHANDBHAI AKBARI,SURAT vs INCOME TAX OFFICER, WARD 3(3)(4), SURAT, SURAT

ITA 44/SRT/2023[2016-17]Status: Disposed19/4/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

HIMANSHU NATVARLAL MEHTA,NA vs ARIVS.INCOME TAX OFFICER, WARD-2, NAVSARI

ITA 330/SRT/2022[2019-20]Status: Disposed19/4/2023AY 2019-20

SHRI PAWAN SINGH (Judicial Member)

M/S MANILAL STORES,SURAT vs INCOME TAX OFFICER, WARD - 2(2)(3), SURAT

ITA 194/SRT/2023[2013-14]Status: Disposed18/4/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

KIRANKUMAR RAMANLAL NAIK,SURAT vs INCOME TAX OFFICER, WARD 2(3)(2), SURAT

ITA 18/SRT/2023[2012-13]Status: Disposed18/4/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MAHEK SHAH L/H PRAMOD KESHRICHAND SHAH,DAMAN & DIU vs INCOME TAX OFFICER, WARD DAMAN, DAMAN

ITA 174/SRT/2023[2011-12]Status: Disposed18/4/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MAHEK SHAH L/H PRAMOD KESHRICHAND SHAH,DAMAN & DIU vs INCOME TAX OFFICER, WARD DAMAN, DAMAN

ITA 173/SRT/2023[2009-10]Status: Disposed18/4/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

GUJARAT NARMADA VALLEY FERTILIZERS AND CHEMICALS LTD.,BHARUCH vs DEPUTY COMMISSINER OF INCOME TAX , CIRCLE 2(1)(1), VADODARA

ITA 13/SRT/2023[2008-09]Status: Disposed18/4/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SUAJKISHAN DEOKISHAN THANVI,SILVASSA vs INCOME TAX OFFICER, INCOME TAX OFFICER WARD2, VAPI

ITA 145/SRT/2021[2010-11]Status: Disposed18/4/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ITO, WARD-1(1)(3), SURAT vs M/S. HI-CHOICE PROCESSORS P. LTD, SURAT

ITA 98/SRT/2020[2012-13]Status: Disposed18/4/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ACIT, CC-3, SURAT vs SHRI ABISHEK R SHAH, SURAT

ITA 196/SRT/2020[2016-17]Status: Disposed18/4/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

GUJARAT MITRA PRIVATE LIMITED,SURAT vs ASSTT. DIRECTOR INCOME TAX, CPC, BANGLORE

ITA 34/SRT/2023[2020-21]Status: Disposed17/4/2023AY 2020-21

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

MAHENDRA DALPATBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD - 1, BARDOLI

ITA 182/SRT/2023[2011-12]Status: Disposed17/4/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

JAYSHREEBEN NILAMKUMAR DESAI,NA vs ARIVS.INCOME TAX OFFICER, WARD-3, NAVSARI

ITA 176/SRT/2023[2011-12]Status: Disposed17/4/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

KANAIYA READYMADE STORES,SURAT vs PR. CIT-1, SURAT, SURAT

ITA 61/SRT/2022[2017-18]Status: Disposed17/4/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

KANUBHAI VANMALIBHAI PATEL HUF,SURAT vs ITO, WARD-1(2)(1), SURAT, SURAT

ITA 60/SRT/2022[2016-17]Status: Disposed17/4/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

INCOME-TAX OFFICER, WARD-1(1)(3) SURAT vs MEGA COLLECTIONS PVT LTD, SURAT

ITA 311/SRT/2022[2013-14]Status: Disposed17/4/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)