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ITAT Surat Bench

5,266 judgments

JERAMBHAI BHAGVANBHAI GOHIL,VARACHHA, SURAT vs INCOME TAX OFFICER, WARD 3(3)(2), SURAT

ITA 53/SRT/2022[2014-15]Status: Disposed28/4/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

DHAWANI NAINESH PASTAGIA,SURAT vs INCOME TAX OFFICER WARD 1(3)(6), SURAT

ITA 324/SRT/2022[2016-17]Status: Disposed28/4/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

M/S. SHREE RAM TEXOLENE PVT.LTD.,,SURAT vs THE INCOME TAX OFFICER,WARD-2(1)(2),, SURAT

ITA 270/SRT/2022[2011-12]Status: Disposed28/4/2023AY 2011-12

SHRI PAWAN SINGH, JUDICIAL MEMBER (Physical hearing) Shri Ram Texolene Private Limited, B-704 (President)

SHUBHAM DEVELOPERS,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-3, SURAT

ITA 268/SRT/2022[2018-19]Status: Disposed28/4/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

HIRENKUMAR PRAVINCHANDRA DESAI,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIR. 2(3), SURAT

ITA 187/SRT/2022[2014-15]Status: Disposed28/4/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

CHAITALI SURIL UDESHI,AHMEDABAD vs ITO, WARD-3(1)(2), SURAT

ITA 182/SRT/2022[2011-12]Status: Disposed28/4/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

JAVAHARLAL S DHARIWAL,SURAT vs ITO WARD 1(2)(2), SURAT

ITA 203/SRT/2020[2013-14]Status: Disposed28/4/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

JINESH RAMESHCHANDRA SHETH,MUMBAI vs ITO, WARD 2(2), BHARUCH

ITA 513/SRT/2019[2012-13]Status: Disposed28/4/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)

GUJARAT MITRA PRIVATE LIMITED,SURAT vs ASSTT. DIRECTOR INCOME TAX, CPC, BANGLORE

ITA 33/SRT/2023[2018-19]Status: Disposed27/4/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

GUJARAT MITRA PRIVATE LIMITED,SURAT vs ASSTT. DIRECTOR INCOME TAX, CPC, BANGLORE

ITA 32/SRT/2023[2017-18]Status: Disposed27/4/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRA CIR.2, SURAT vs DAGINA JEWELLERS INDIA PVT. LTD., SURAT

ITA 51/SRT/2022[2017-18]Status: Disposed27/4/2023AY 2017-18

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

HARISHKUMAR RAMNIKLAL PATEL,SURAT vs INCOME TAX OFFICER, CIRCLE - 1(3), SURAT

ITA 437/SRT/2022[2017-18]Status: Disposed27/4/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT vs M/S. DAGINA JEWELLERS PVT. LTD., , SURAT

ITA 312/SRT/2022[2015-16]Status: Disposed27/4/2023AY 2015-16

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

DAGINA JEWELLERS INDIA (P) LTD,SURAT vs ACIT, CENTRAL CIRCLE-2, SURAT

ITA 306/SRT/2022[2016-17]Status: Disposed27/4/2023AY 2016-17

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

DAGINA JEWELLERS INDIA (P) LTD,SURAT vs ACIT, CENTRAL CIRCLE-2, SURAT

ITA 305/SRT/2022[2015-16]Status: Disposed27/4/2023AY 2015-16

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

DAGINA JEWELLERS INDIA (P) LTD,SURAT vs ACIT, CENTRAL CIRCLE-2, SURAT

ITA 304/SRT/2022[2014-15]Status: Disposed27/4/2023AY 2014-15

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

DAGINA JEWELLERS INDIA (P) LTD,SURAT vs ACIT, CENTRAL CIRCLE-2, SURAT

ITA 303/SRT/2022[2013-14]Status: Disposed27/4/2023AY 2013-14

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

DAGINA JEWELLERS INDIA (P) LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIR.,2, SURAT

ITA 30/SRT/2022[2017-18]Status: Disposed27/4/2023AY 2017-18

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

A. K. BUILDERS,DAMAN AND DIU vs INCOME TAX OFFICER DAMAN WARD, DAMAN

ITA 238/SRT/2022[2008-09]Status: Disposed27/4/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member)

SHRI THAKOARBHAI BABARBHAI PATEL,,NANI DAMAN vs ITO, DAMAN WARD, NANI DAMAN

ITA 192/SRT/2019[2009-10]Status: Disposed27/4/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)