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ITAT Surat Bench

5,266 judgments

INCOME TAX OFFICER, WARD 3(1)(5), SURAT vs SHRI SAGARBHAI BIJALBHAI RABARI, SURAT

ITA 97/SRT/2017[2013-14]Status: Disposed12/5/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

RAMABHAI KANJIBHAI PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

ITA 110/SRT/2023[2017-18]Status: Disposed11/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAMABHAI KANJIBHAI PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

ITA 109/SRT/2023[2016-17]Status: Disposed11/5/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAMABHAI KANJIBHAI PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

ITA 108/SRT/2023[2015-16]Status: Disposed11/5/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAMABHAI KANJIBHAI PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

ITA 107/SRT/2023[2014-15]Status: Disposed11/5/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAMABHAI KANJIBHAI PATEL,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2, SURAT

ITA 106/SRT/2023[2013-14]Status: Disposed11/5/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

KGY GLASS INDUSTRIES (P) LTD,SURAT vs ASSTT. DIRECTOR OF INCOME OF INCOME TAX, CPC, BANGALURU

ITA 316/SRT/2022[2020-21]Status: Disposed11/5/2023AY 2020-21

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DEENDAYAL KANAIYALAL BAJAJ,SURAT vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT

ITA 6/SRT/2023[2010-11]Status: Disposed10/5/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

DEENDAYAL KANAIYALAL BAJAJ,SURAT vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), SURAT

ITA 5/SRT/2023[2009-10]Status: Disposed10/5/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

HASMUKHBHAI LAKHUBHAI PATEL,SURAT vs ASTT, COMMISSIONER OF INCOME TAX, CIRCLE-3(1), SURAT

ITA 31/SRT/2023[2015-16]Status: Disposed10/5/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

RANJITBHAI DHAYABHAI PANCHAL,NA vs ARIVS.INCOME TAX OFFICER, NAVSARI CIRCLE,, NAVSARI

ITA 266/SRT/2022[2017-18]Status: Disposed9/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

HARIVADANBHAI MAGANLAL PATEL,SURAT vs INCOME TAX OFFICER, WARD 1(3)(7), SURAT

ITA 30/SRT/2023[2013-14]Status: Disposed8/5/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHREE RAJ CO-OPERATIVE CREDIT & CONSUMER SOCIETY LTD., ,SURAT vs ACIT, CIRCLE-3(3),SURAT, SURAT

ITA 187/SRT/2023[2017-18]Status: Heard8/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

SAMIR S MEHTA,MAHARASHTRA vs CIT (A)-4, SURAT

ITA 42/SRT/2022[2017-18]Status: Disposed8/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

GANESH GANPAT ALIM,MAHARASHTRA vs ITO WASRD-3(3)(1), SURAT

ITA 41/SRT/2022[2012-13]Status: Disposed8/5/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

GANESH GANPAT ALIM,MAHARASHTRA vs INCOME TAX OFFICER, WARD-1(1)(1), SURAT

ITA 40/SRT/2022[2012-13]Status: Disposed8/5/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI SANJAY KUMAR R PATEL,SURAT vs INCOME TAX OFFICER,WARD - 3(3)(4), SURAT

ITA 374/SRT/2018[2014-15]Status: Disposed8/5/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI VRAJENDRA JAGJIVANDAS THAKKAR,SURAT vs INCOME TAX OFFICER, WARD 2(3)(8), SURAT

ITA 200/SRT/2023[2010-11]Status: Heard3/5/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member)

PURPLE MEDICAL SOLUTIONS PVT. LTD [SUCCESSOR OF MIV THERAPEUTICS (INDIA) PVT. LTD],MULUND vs PR. CIT-1, SURAT

ITA 186/SRT/2020[2015-16]Status: Disposed2/5/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

GANI MOHAMMAD POPAT,SURAT vs ITO, WARD-3, VAPI

ITA 514/SRT/2019[2007-08]Status: Disposed2/5/2023AY 2007-08

SHRI PAWAN SINGH (Judicial Member)