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ITAT Surat Bench

5,266 judgments

M/S. SHHLOK TRITON ASSOCIATES,SURAT vs PR. CIT-1, SURAT, SURAT

ITA 220/SRT/2019[2014-15]Status: Disposed22/5/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MUKESH AGARWAL,SURAT vs CIT APPEALS, DELHI

ITA 361/SRT/2022[2013-14]Status: Disposed18/5/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

BHARATKUMAR L. TEJANI,SURAT vs ITO, WARD 3(3)(1), SURAT

ITA 540/SRT/2019[2014-15]Status: Disposed18/5/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Physical Court) I.T.O., Ward-3(3)(1), Surat. Vs. Shri Bharatkumar Laljibhai Tejani, 286, Vithal Nagar Society, Near Hira Baugh Circle, Varacha Road, Surat-395006. PAN: AHBPT 5143 P APPELLANT RESPONDEDNT Shri Bharatkumar Laljibhai Tejani, 286, Vithal Nagar Society, Near Hira Baugh, Varacha Road, Surat-395006. PAN: AHBPT 5143 P Vs. I.T.O., Ward-3(3)(1), Surat. APPELLANT RESPONDEDNT Assessee by Shri Sapnesh

ITO, WARD 3(3)(1), SURAT vs BHARATKUMAR LALJIBHAI TEJANI, SURAT

ITA 488/SRT/2019[2014-15]Status: Disposed18/5/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI, ACCOUNTANT MEMBER (Hearing in Physical Court) I.T.O., Ward-3(3)(1), Surat. Vs. Shri Bharatkumar Laljibhai Tejani, 286, Vithal Nagar Society, Near Hira Baugh Circle, Varacha Road, Surat-395006. PAN: AHBPT 5143 P APPELLANT RESPONDEDNT Shri Bharatkumar Laljibhai Tejani, 286, Vithal Nagar Society, Near Hira Baugh, Varacha Road, Surat-395006. PAN: AHBPT 5143 P Vs. I.T.O., Ward-3(3)(1), Surat. APPELLANT RESPONDEDNT Assessee by Shri Sapnesh

SHRI MURLI FATANDAS SAWLANI,SURAT vs INCOME TAX OFFICER, WARD-1(3)(3), SURAT

ITA 215/SRT/2022[2013-14]Status: Disposed17/5/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ARSHADHUSSAIN GULAMABBAS SHAIKH,SURAT vs INCOME TAX OFFICER, WARD-2(2)(1), SURAT

ITA 117/SRT/2023[2010-11]Status: Heard16/5/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member)

ARSHADHUSSAIN GULAMABBAS SHAIKH,SURAT vs INCOME TAX OFFICER, WARD-2(2)(1), SURAT

ITA 116/SRT/2023[2010-11]Status: Heard16/5/2023AY 2010-11

SHRI PAWAN SINGH (Judicial Member)

LALITABEN RAMESHCHANDRA KAMLI,DAMAN vs INCOME TAX OFFICER, DAMAN WARD, DAMAN

ITA 208/SRT/2022[2016-17]Status: Disposed16/5/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

DIPAKKUMAR ASHVINBHAI BHENSDADIA,NA vs ARIVS.INCOME TAX OFFICER, WARD-2, NAVSARI

ITA 76/SRT/2023[2017-18]Status: Disposed15/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

BHARUCH FOREX PVT. LTD.,BHARUCH vs ADDL. DIRECTOR OF INCOME TAX (I&CI), AHMEDABAD

ITA 445/SRT/2022[2019-20]Status: Disposed15/5/2023AY 2019-20

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

BHARUCH FOREX PVT. LTD.,BHARUCH vs ADDL. DIRECTOR OF INCOME TAX (I&CI), AHMEDABAD

ITA 444/SRT/2022[2018-19]Status: Disposed15/5/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

BHARUCH FOREX PVT. LTD.,BHARUCH vs ADDL. DIRECTOR OF INCOME TAX (I&CI), AHMEDABAD

ITA 443/SRT/2022[2017-18]Status: Disposed15/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI RAVJIBHAI BECHARBHAI DHAMELIYA,,SURAT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, -1, SURAT

ITA 112/SRT/2022[2017-18]Status: Disposed15/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

DAKSHABEN SHAILESH DHAMELIYA,SURAT vs THE PCIT-1, SURAT, SURAT

ITA 111/SRT/2022[2017-18]Status: Disposed15/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

BHIKHABHAI RAJABHAI DHAMANIYA,SURAT vs THE PCIT, SURAT-1, SURAT

ITA 110/SRT/2022[2017-18]Status: Disposed15/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

ACIT, CC - 2., SURAT vs M/S. MANGALMURTY DEVELOPERS, SURAT

ITA 217/SRT/2020[2016-17]Status: Disposed15/5/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAJU BHIKHABHAI BHAGAT,SURAT vs INCOME TAX OFFICER, WD.- 2(3)(5), SURAT

ITA 190/SRT/2022[2011-12]Status: Disposed12/5/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT vs SIDDHI VINAYAK KNOTS & PRINTERS PVT. LTD., SURAT

ITA 122/SRT/2021[2014-15]Status: Disposed12/5/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SIDDHI VINAYAK KNOTS & PRINTERS PVT. LTD.,SURAT vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, SURAT

ITA 115/SRT/2021[2014-15]Status: Disposed12/5/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ITO, WARD-3(2)(10), SURAT vs SAGARBHAI BIJALBHAI RABARI, SURAT

ITA 183/SRT/2020[2013-14]Status: Disposed12/5/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)