ITAT Surat Bench
5,266 judgments
M/S RAJESH FILAMENTS PVT. LTD.,,SURAT vs THE DY. COMMISSIONER OF INCOME TAX , CIRCLE 2(1)(1), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
DY/ASST. COMMISSIONER OF INCOME TAX,CC-2, SURAT vs M/S. PATEL MADHAVLAL MAGANLAL & CO., SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
M/S. PATEL MADHAVLAL MAGANLAL & CO.,,SURAT vs THE DCIT, CENTRAL CIRCLE-2, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
SHRI BHAVESH BHUVA,SURAT vs INCOME TAX OFFICER, WARD - 3(3)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
ACIT, CIRCLE-3(2), SURAT vs M/S. SWASTIK OIL COMPANY, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
VIJAY HIRALAL RAJPUT,SURAT vs INCOME TAX OFFICER, WARD-3(2)(9) OLD/ 3(2)(6) NEW, SURAT
SHRI PAWAN SINGH (Judicial Member)
M/S. PATEL AMBALAL HARGOVANDAS & CO.,,SURAT vs THE DCIT, CENTRAL CIRCLE-2,, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHRI RADHEYSHYAM BISANI,SURAT vs INCOME TAX OFFICER, WARD - 1(2)(1), SURAT
SHRI PAWAN SINGH (Judicial Member)
VINAYLAL SHANKARLAL PRAJAPATI,SURAT vs INCOME TAX OFFICER, WARD 2(3)(4), SURAT
SHRI PAWAN SINGH (Judicial Member)
SHRI MAJID AJIT SHAIKH,SILVASSA vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA
SHRI PAWAN SINGH (Judicial Member)
MATHURBHAI P. VIRADIYA HUF,SURAT vs INCOME TAX OFFICER, WARD - 3(1)(5), SURAT
SHRI PAWAN SINGH (Judicial Member)
MICRO SYSTEMS,ANKLESHWAR vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), VADODARA
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
SHREE DURGA SYNTEX PRIVATE LTD.,,SURAT vs PR. COMMISSINER OF INCOME TAX - 1, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)
THE GOVERNMENT E CO-OPERATIVE SOCIETY LTD.,,BHARUCH vs PRINCIPAL COMMISSIONER OF INCOME TAX , VADODARA-1, VADODARA
SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX-CC-4, SURAT vs NARESH BHIKHABHAI SAVALIYA, SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
KSHITIJ MARINE SERVICES PVT. LTD.,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIR.1(1)(2), SURAT
SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)
MUMTAZ DILAWAR GANI,,BHARUCH vs THE ITO, WARD-1,, BHARUCH
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
MUMTAZ DILAWAR GANI,,BHARUCH vs THE ITO, WARD-1,, BHARUCH
SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)
SHRI SUDIN MAHADEV SANGODKAR,GOA vs INCOME TAX OFFICER, DAMAN WARD, DAMAN
SHRI PAWAN SINGH (Judicial Member)
SHRI RAJENDRABHAI RAMANLAL DESAI,SURAT vs INCOME TAX OFFICER, WARD 3(2)(6), SURAT
SHRI PAWAN SINGH (Judicial Member)