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ITAT Surat Bench

5,266 judgments

MUKESH ARVINDLAL VAKHARIA,SURAT vs ITO, WARD 2(3)(3), SURAT

ITA 491/SRT/2019[2014-15]Status: Disposed6/6/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

NIMESH KANUBHAI TOPIWALA - HUF,SURAT vs DY. COMMISSIONER OF INCOME TAX CIRCLE - 1(1)(1), SURAT

ITA 242/SRT/2023[2018-19]Status: Disposed5/6/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

ADARSH SAHAKARI GHAR BANDHNARI MANDALI LTD,SURAT vs INCOME TAX DEPARTMENT, NFAC, DELHI

ITA 290/SRT/2022[2013-14]Status: Disposed5/6/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

SHRI SHASHIKUMAR S MISHRA,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE -1 , BHARUCH

ITA 99/SRT/2023[2017-18]Status: Disposed31/5/2023AY 2017-18

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI SHASHIKUMAR S MISHRA,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE -1 , BHARUCH

ITA 98/SRT/2023[2016-17]Status: Disposed31/5/2023AY 2016-17

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI SHASHIKUMAR S MISHRA,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE -1 , BHARUCH

ITA 97/SRT/2023[2015-16]Status: Disposed31/5/2023AY 2015-16

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

GTPL RAJWADI NETWORK PVT. LTD.,BAMROLI vs DY. COMMISSIONER OF INCOME TAX, CIR-1(1)(2), SURAT

ITA 95/SRT/2023[2014-15]Status: Disposed31/5/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

UMADEVI SHIVNARAYAN GARG,SURAT vs PR. COMMISSIONER OF INCOME TAX-1, SURAT, SURAT

ITA 68/SRT/2023[2018-19]Status: Disposed31/5/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI VITHALBHAI KADVABHAI KORAT,SURAT vs INCOME TAX OFFICER, WARD - 3(3)(1), SURAT

ITA 205/SRT/2023[2016-17]Status: Disposed31/5/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

THE KOSAMBA MERCANTILE CO-OP. BANK LTD.,SURAT vs THE INCOME TAX OFFICER, WARD - 1, BARDOLI

ITA 201/SRT/2023[2011-12]Status: Disposed31/5/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SUN ENTERPRISES,,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIR.2(1)(1)/ DY.CIT CENTRAL PROCESSING CENTRE (CPC), SURAT/BENGALURU

ITA 162/SRT/2023[2017-18]Status: Disposed31/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE,, VAPI vs M/S VAPI GREEN ENVIRO LTD., , VAPI

ITA 153/SRT/2023[2018-19]Status: Disposed31/5/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, VAPI CIRCLE,, VAPI vs M/S VAPI GREEN ENVIRO LTD., , VAPI

ITA 152/SRT/2023[2017-18]Status: Disposed31/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHREE ABHISHEK BIPINBHAI NAIK,SURAT vs INCOME TAX OFFICER, WARD 1(2)(1), SURAT

ITA 12/SRT/2023[2017-18]Status: Disposed31/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

SHRI SHASHIKUMAR S MISHRA,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE -1 , BHARUCH

ITA 101/SRT/2023[2019-20]Status: Disposed31/5/2023AY 2019-20

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI SHASHIKUMAR S MISHRA,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE -1 , BHARUCH

ITA 100/SRT/2023[2018-19]Status: Disposed31/5/2023AY 2018-19

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

HAMILTON HOUSEWARES PRIVATE LIMITED,DAMAN & DIU vs PR. COMMISSIONER OF INCOME TAX, VALSAD

ITA 163/SRT/2022[2017-18]Status: Disposed31/5/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

AKLAVYA INDUSTRIES PVT. LTD.,,SURAT vs INCOME TAX OFFICER, WARD- 1(1)(1), SURAT

ITA 93/SRT/2023[2020-21]Status: Disposed30/5/2023AY 2020-21

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RUPA MILTON DEY,SURAT vs ITO WARD 2(3)(4), SURAT, SURAT

ITA 293/SRT/2023[2011-12]Status: Heard30/5/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

ARMAAN INDUSTRIES PVT. LTD.,,SURAT vs ASSESSING OFFICER, CIR. 1(1)(1), SURAT

ITA 286/SRT/2023[2020-21]Status: Disposed30/5/2023AY 2020-21

SHRI PAWAN SINGH (Judicial Member)