ITAT Surat Bench

5,225 judgments

KHAZANA BAZAR PVT. LTD.,SURAT vs INCOME TAX OFFICER, WARD - 1(1)(3), SURAT

ITA 334/SRT/2022[2014-15]Status: Disposed26/6/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

INCOME TAX OFFICER, WARD-1(1)(3), SURAT vs M/S. KHAZANA BAZAR PRIVATE LIMITED, SURAT

ITA 333/SRT/2022[2014-15]Status: Disposed26/6/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

HOTEL SKYLINE PVT. LTD.,,BHARUCH vs INCOME TAX OFFICER, WARD-1(1), BHARUCH

ITA 332/SRT/2022[2018-19]Status: Disposed26/6/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

HOTEL SKYLINE PVT. LTD.,,BHARUCH vs INCOME TAX OFFICER, WARD-1(1), BHARUCH

ITA 331/SRT/2022[2017-18]Status: Disposed26/6/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CC, VAPI, VAPI vs POONAM DEVELOPERS LLP, DADRA & NAGAR HAVELI (UT)

ITA 320/SRT/2022[2019-20]Status: Disposed26/6/2023AY 2019-20

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CC, VAPI, VAPI vs POONAM DEVELOPERS LLP, DADRA & NAGAR HAVELI (UT)

ITA 319/SRT/2022[2018-19]Status: Disposed26/6/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CC, VAPI, VAPI vs POONAM DEVELOPERS LLP, DADRA & NAGAR HAVELI (UT)

ITA 318/SRT/2022[2017-18]Status: Disposed26/6/2023AY 2017-18

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, SURAT vs ANKUL ANURAG AGARWAL, SURAT

ITA 315/SRT/2022[2016-17]Status: Disposed26/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CC, VAPI vs M/S. M POONAM DEVELOPERS, VALSAD

ITA 286/SRT/2022[2019-20]Status: Disposed26/6/2023AY 2019-20

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CC, VAPI vs M/S. M POONAM DEVELOPERS, VALSAD

ITA 285/SRT/2022[2018-19]Status: Disposed26/6/2023AY 2018-19

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CC, VAPI vs M/S. M POONAM DEVELOPERS, VALSAD

ITA 284/SRT/2022[2016-17]Status: Disposed26/6/2023AY 2016-17

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

DCIT, CIRCLE-2(3), SURAT vs VASABTRAI M DESAI- HUF, SURAT

ITA 174/SRT/2020[2016-17]Status: Disposed26/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ACIT, CIRCLE-3(3), SURAT vs SHRI JETHABHAI DANABHAI VADHER, SURAT

ITA 142/SRT/2020[2014-15]Status: Disposed26/6/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

ACIT, CIRCLE-3(2), SURAT vs M/S. VINAY DIAMONDS, SURAT

ITA 103/SRT/2020[2016-17]Status: Disposed26/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

PANKAJBHAI HATHIBHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER, WARD-6(3), , SURAT

ITA 589/SRT/2019[2011-12]Status: Disposed26/6/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

ENVIRO TECHNOLOGY LIMITED,ANKLESHWAR vs THE DY. COMMISSIONER OF INCOME TAX, CPC,, BANGALORE

ITA 28/SRT/2023[2016-17]Status: Disposed16/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

LOK BHARTI MANDAL,SURAT vs THE INCOME TAX OFFICER (EXEMPTION) WARD, SURAT

ITA 212/SRT/2023[2008-09]Status: Disposed16/6/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

FALGUN KANTIBHAI PATEL REPRESENTED BY L/H MINAXI FALGUN PATEL,VADODARA vs INCOME TAX OFFICER, WARD - 2(1), BHARUCH

ITA 184/SRT/2023[2011-12]Status: Disposed16/6/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), SURAT vs BHIKHABHAI KESHUBHAI DHAMELIYA, SURAT

ITA 196/SRT/2022[2016-17]Status: Disposed16/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MANOJJ GANESHLAL BHATIA, SURAT vs ACIT, CIR 1(3), SURAT

ITA 494/SRT/2019[2015-16]Status: Disposed16/6/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)