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ITAT Surat Bench

5,225 judgments

RAMEEDEVI MULNATH SIDH,SURAT vs INCOME TAX OFFICER, WARD - 2(3)(4), SURAT

ITA 249/SRT/2023[2017-18]Status: Disposed28/6/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

NIMAAYA WELFARE FOUNDATION,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 219/SRT/2023[2023-24]Status: Disposed28/6/2023AY 2023-24

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SAIKRUPA CORPORATION,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(9), SURAT

ITA 218/SRT/2023[2015-16]Status: Disposed27/6/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

VADASADA CHARITABLE TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 198/SRT/2023[2022-23]Status: Disposed27/6/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

MOHAMMEDALTAF ABDULKADAR MEMON,SURAT vs INCOME TAX OFFICER, WARD-2(2)(1) AND DCIT,CPC, SURAT

ITA 151/SRT/2023[2016-17]Status: Disposed27/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

M/S RUDRA DEVELOPERS,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIR- 1(1)(1), SURAT

ITA 132/SRT/2023[2013-14]Status: Disposed27/6/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

M/S RUDRA DEVELOPERS,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIR- 1(1)(1), SURAT

ITA 131/SRT/2023[2013-14]Status: Disposed27/6/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

RAMESHBHAI SAVJIBHAI DEVANI,SURAT vs INCOME TAX OFFICER, WARD 1(2)(5), SURAT, SURAT

ITA 65/SRT/2023[2017-18]Status: Disposed26/6/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI UMANG ASHOKBHAI SUNDHIYA,SURAT vs INCOME TAX OFFICER, WARD - 1(3)(9), SURAT

ITA 225/SRT/2023[2017-18]Status: Disposed26/6/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

R D GOLDEN JEWELS PRIVATE LIMITED,SURAT vs DY. COMMISSIONER OF INCOME TAX, WARD - 2(1)(1), SURAT

ITA 206/SRT/2023[2013-14]Status: Disposed26/6/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

MURTUJA HUSAINBHAI HIRANI,NA vs ARIVS.INCOME TAX OFFICER, WARD - 3, , NAVSARI

ITA 196/SRT/2023[2014-15]Status: Disposed26/6/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

TARA RAJU PATEL,VALSAD vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, , SURAT

ITA 195/SRT/2023[2012-13]Status: Disposed26/6/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)

SHRI RAJU MAGANLAL PATEL,VALSAD vs INCOME TAX OFFICER, INT. TAXATION, SURAT, SURAT

ITA 188/SRT/2023[2011-12]Status: Disposed26/6/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

GANDEVI TALUKA KHEDUT SAHAKARI SANGH LTD.,,NA vs ARIVS.INCOME TAX OFFICER WARD-2, NAVSARI

ITA 138/SRT/2023[2008-09]Status: Disposed26/6/2023AY 2008-09

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

GANDEVI TALUKA KHEDUT SAHAKARI SANGH LTD.,,NA vs ARIVS.INCOME TAX OFFICER WARD-2, NAVSARI

ITA 137/SRT/2023[2007-08]Status: Disposed26/6/2023AY 2007-08

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX,, NA vs ARIVS.GANDEVI TALUKA KHEDUT SAHAKARI SANGH LTD.,, NAVSARI

ITA 130/SRT/2023[2008-09]Status: Disposed26/6/2023AY 2008-09

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX,, NA vs ARIVS.GANDEVI TALUKA KHEDUT SAHAKARI SANGH LTD.,, NAVSARI

ITA 129/SRT/2023[2007-08]Status: Disposed26/6/2023AY 2007-08

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

ACIT, CENTRAL CIRCLE-3, SURAT vs SUBODHKUMAR ASHOKKUMAR GUPTA, VESU, SURAT

ITA 47/SRT/2022[2016-17]Status: Disposed26/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

KRISTINA NATHABHAI KRICHCHAN,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(3), SURAT

ITA 349/SRT/2022[2016-17]Status: Disposed26/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SACHIN NOTIFIED AREA,SURAT vs PR. COMMISSIONER OF INCOME TAX , SURAT - 1, SURAT

ITA 343/SRT/2022[2017-18]Status: Disposed26/6/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)