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ITAT Surat Bench

5,225 judgments

SHREE MADHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD.,BARDOLI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX -1, SURAT

ITA 233/SRT/2023[2018-19]Status: Disposed10/7/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DHIRUBHAI R. PATEL,NA vs ARIVS.ITO, WARD-2, NAVSARI, NAVSARI

ITA 190/SRT/2019[2012-13]Status: Disposed10/7/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member)

SHUSHILABEN PRATAPBHAI THAKOR,NA vs ARIVS.INCOME TAX OFFICER, WARD - 5, NAVSARI

ITA 259/SRT/2023[2012-13]Status: Disposed7/7/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

DHANSUKHLAL MAGANLAL DHANGAR,NA vs ARIVS.INCOME TAX OFFICER, WARD - 2, NAVSARI

ITA 247/SRT/2023[2018-19]Status: Disposed6/7/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

SOUTH GUJARAT INFORMATION TECHNOLOGISTS ASSOCIATION,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 168/SRT/2023[2022-23]Status: Heard6/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

ITO, WARD-3(3)(1), SURAT vs SHRI ARVINDBHAI RATANBHAI MOKANI, SURAT

ITA 139/SRT/2020[2011-12]Status: Disposed6/7/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

GIRIKUNJ CHARITABLE TRUST,SURAT vs THE COMMISSIOINER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 398/SRT/2023[2022-23]Status: Disposed5/7/2023AY 2022-23

SHRIPAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

DHANSUKHLAL RAMANBHAI MALI,SURAT vs INCOME TAX OFFICER, WARD2(3)(1), SURAT

ITA 39/SRT/2023[2014-15]Status: Disposed5/7/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ANJANI LOGISTICS PRIVATE LIMITED,VAPI vs INCOME TAX OFFICER, WARD - 1, VAPI

ITA 384/SRT/2023[2009-10]Status: Disposed5/7/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member)

SHRI NANUBHAI GOVINDBHI AHIR,SURAT vs INCOME TAX OFFICER, WARD - 2(3)(3), SURAT

ITA 256/SRT/2023[2012-13]Status: Disposed4/7/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRI ANIL OMPRAKASH MISHRA,SURAT vs INCOME TAX OFFICER, WARD-1(2)(1), SURAT

ITA 314/SRT/2023[2011-12]Status: Disposed3/7/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

RAJ CHETANKUMAR BHAJIYAWALA,SURAT vs INCOME TAX OFFICER, WARD-1(2)(1), SURAT, SURAT

ITA 290/SRT/2023[2017-18]Status: Disposed3/7/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

DELIGHT DIAM PVT. LTD.,SURAT vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI/ INCOME TAX OFFICER - 1(1)(1), SURAT

ITA 204/SRT/2023[2018-19]Status: Heard3/7/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RASHMI KAMAL SHAH,VAPI vs PRINCIPAL COMMISSIONER OF INCOME TAX,, VALSAD

ITA 441/SRT/2022[2017-18]Status: Disposed3/7/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

RAHUL TEXTILE INDUSTRIES PVT. LTD., ,SURAT vs ITO-TDS, WARD-2, SURAT

ITA 8/SRT/2023[2013-14]Status: Disposed30/6/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

RAJKAMAL CONSTRUCTION ,FORTH SONGADH, TAPI vs ITO, WARD-2, BARDOLI, BARDOLI, SURAT

ITA 1/SRT/2023[2011-12]Status: Disposed30/6/2023AY 2011-12

SHRI PAWAN SINGH, JUDICIAL MEMBER (Physical hearing) Rajkamal Construction, Opp. Paratha House, At Post: Vankvel, Tal: Forth Songadh, Dist: Tapi, 394670. PAN : AAHFR2719Q Vs. The ITO, Ward-2, Bardoli. APPELLANT RESPONDEDNT Appellant by Shri Suresh K. Kabra, CA Respondent by Shri Vinod Kumar, Sr. DR Date of institution 02/01/2023 Date of hearing 17/05/2023 Date of pronouncement 30/06/2023 Order Under Section 254(1) of Income tax Act PER PAWAN SINGH (Judicial Member)

NARESHBHAI VIJAYBHAI GAMIT,TAPI vs INCOME TAX OFFICER, WARD - 1, BARDOLI

ITA 340/SRT/2022[2017-18]Status: Disposed30/6/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

SHRI NATHALAL D. DADHANIA,NA vs ARIVS.INCOME TAX OFFICER, WARD-4, NAVSARI

ITA 29/SRT/2022[2009-10]Status: Disposed30/6/2023AY 2009-10

SHRI PAWAN SINGH (Judicial Member)

JITENDRA NEMICHAND GUPTA,SURAT vs ITO, WARD-2(3)(2), SURAT

ITA 211/SRT/2021[2017-18]Status: Disposed30/6/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

NAVBHARAT CHERITABLE TRUST,BHARUCH vs INCOME TAX OFFICER, WARD-1, BHARUCH

ITA 27/SRT/2023[2016-17]Status: Disposed28/6/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)