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ITAT Surat Bench

5,225 judgments

ITO, WARD-2(2)(4), SURAT vs SHRI UMESH P BANSAL, SURAT

ITA 154/SRT/2020[2012-13]Status: Disposed14/7/2023AY 2012-13

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

UMESHKUMAR P BANSAL,SURAT vs ITO, WARD-2(2)(4), SURAT

ITA 146/SRT/2020[2013-14]Status: Disposed14/7/2023AY 2013-14

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

UMESHKUMAR P BANSAL,SURAT vs ITO, WARD-2(2)(4), SURAT

ITA 145/SRT/2020[2012-13]Status: Disposed14/7/2023AY 2012-13

SHRI PAWAN SINGH, HON'BLE (Judicial Member)

THE SURAT DISTRICT CO-OP. BANK LTD,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2), SURAT, SURAT

ITA 590/SRT/2019[2011-12]Status: Disposed14/7/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ASHA AKASH JAIN, SURAT,SURAT vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, SURAT, SURAT

ITA 279/SRT/2023[2018-19]Status: Heard13/7/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

SHRI AKHIL HIND MAHILA PARISHAD,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 273/SRT/2023[2022-23]Status: Disposed13/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

INCOME TAX OFFICER, DAMAN WARD,, DAMAN vs GEWINNER TRADEX PVT. LTD., DAMAN & DIU

ITA 264/SRT/2022[2018-19]Status: Disposed13/7/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

M/S M.D. INFRA DEVELOPERS,SURAT vs THE INCOME TAX OFFICER, WARD - 3(3)(3), SURAT

ITA 114/SRT/2023[2016-17]Status: Heard12/7/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI OJUS TRUST,SURAT vs THE COMMISSIONER OF INCOME TAX,(EXEMPTION), AHMEDABAD

ITA 335/SRT/2023[2022-23]Status: Disposed11/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

ST. JOHN AMBULANCE ASSOCIALTION,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 289/SRT/2023[2022-23]Status: Heard11/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRI SURYAPUR SANSCRIT PATHSHALA MANDAL,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 285/SRT/2023[2022-23]Status: Heard11/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRI OJUS TRUST,SURAT vs THE COMMISSIONER OF INCOME TAX,(EXEMPTION), AHMEDABAD

ITA 284/SRT/2023[2022-23]Status: Heard11/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

VARUNKUMAR TEJMAL JAIN,SURAT vs INCOME TAX OFFICER , WARD -2(3)(4), SURAT

ITA 396/SRT/2023[2011-12]Status: Disposed10/7/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

SHREE VALAKI EDUCATION TRUST,SURAT vs COMMISSIONER OF INCOME TAX, (EXEMPTION), AHMEDABAD

ITA 305/SRT/2023[2022-23]Status: Disposed10/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

MANIBA EDUCATION TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), SURAT

ITA 304/SRT/2023[2022-23]Status: Disposed10/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

MAHARSHI EDUCATION TRUST,SURAT vs COMMISSONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 303/SRT/2023[2022-23]Status: Disposed10/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SAVANI AND SIRVI EDUCATION TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 302/SRT/2023[2022-23]Status: Disposed10/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

PARU AND GURU FOUNDATION TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 301/SRT/2023[2022-23]Status: Disposed10/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SANT SHREE BRAHMLIN MANCHHARAMBAPU CHARITABLE TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 300/SRT/2023[2022-23]Status: Disposed10/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

G N SIRVI EDUCATION TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 299/SRT/2023[2022-23]Status: Disposed10/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)