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ITAT Surat Bench

5,225 judgments

UNN MASJID MADRESA DARGAH TRUST,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 308/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRI MUNI SUVRAT SWAMI JAIN DAHERASAR,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 274/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHREE DASHA SHREEMALI JAIN VANIK VYARA,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 272/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI MODH VISHA GAUBHUJA VANIK GNYATI MILKAT TRUST,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 271/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

SURAT VISHANAGAR VANIK GNATI,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 270/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

SHREE MAHAVIR SWAMI JAIN DAHERASAR,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 269/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

VALMIK KAYASTHA KELVANI FUND,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 268/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI DASHABAJ VANIK GNYATI MANDAL,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 267/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

SHRI LALJI MAHARAJ MANDIR TRUST,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 266/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SINDHU SEVA SAMITI,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 265/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRI PARDI VAISHNAV KANTHIBADH MANDIR,VALSAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 264/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

BAL HANUMAN MANDIR,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), SURAT

ITA 263/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI AKALAMUKHI HANUMANJI MANDIR TRUST,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 262/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

RENUKA MANDIR TRUST,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 261/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

MAR BASELIUS ORTHODOX SYRIAN CHURCH,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 214/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SURAT MAISURIYA BHATIA NAYI PANCH,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 213/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH, HON'BLE (Judicial Member), DR. A. L. SAINI, HON'BLE (Accountant Member)

BHAVESHBHAI AMULAKHBHAI SONANI,SURAT vs DCIT, CENTRAL CIRCLLE-3, SURAT, SURAT

ITA 118/SRT/2022[2018-19]Status: Disposed17/7/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member)

SHRI SURAT SHAHER PATRAKAR KALYAN NIDHI,SURAT vs CIT, (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 72/SRT/2023[2022-23]Status: Disposed14/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DCIT, CIRCLE-2(2), SURAT vs THE SURAT DISTRICT CO-OP. BANK LIMITED, SURAT

ITA 4/SRT/2020[2011-12]Status: Disposed14/7/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ITO, WARD-2(2)(4), SURAT vs SHRI UMESH P BANSAL, SURAT

ITA 155/SRT/2020[2013-14]Status: Disposed14/7/2023AY 2013-14

SHRI PAWAN SINGH, HON'BLE (Judicial Member)