ITAT Surat Bench

5,225 judgments

VINODBHAI RAMBHAI PARMAR,SURAT vs ITO, WARD-2(3)(4), SURAT, SURAT

ITA 2/SRT/2023[2015-16]Status: Disposed27/7/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

AMIR JAMALUDEEN MIRZA,VAPI vs INCOME TAX OFFICER, SILVASSA WARD, SILVASSA

ITA 113/SRT/2023[2013-14]Status: Disposed27/7/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

INCOME TAX OFFICER WARD - 1(1)(1), SURAT vs V R SURAT PVT. LTD. FORMERLY KNOWN AS M/S DHANLAXMI INFRASTRUCTURE PVT. LTD., SURAT

ITA 329/SRT/2022[2015-16]Status: Disposed27/7/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BHARUCH vs AL-FOULEK RESIDENCY PVT. LTD., BHARUCH

ITA 441/SRT/2018[2014-15]Status: Disposed27/7/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A.L. SAINI (Accountant Member)

AL-FOULEK RESIDENCY PVT. LTD.,BHARUCH vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BHARUCH

ITA 437/SRT/2018[2014-15]Status: Disposed27/7/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A.L. SAINI (Accountant Member)

VIJAYBHAN SINGH RAJPUT,SURAT vs ITO, WARD-2(3)(4), SURAT, SURAT

ITA 3/SRT/2023[2011-12]Status: Disposed26/7/2023AY 2011-12

SHRI PAWAN SINGH (Judicial Member)

2M ENTERPRISE, ,VAPI vs INCOME TAX OFFICER, WARD - 7, VAPI

ITA 16/SRT/2023[2015-16]Status: Disposed26/7/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

RUCHIT DINESHBHAI DOSHI,SURAT vs INCOME TAX OFFICER WARD - 2(2)(1), SURAT

ITA 216/SRT/2023[2013-14]Status: Disposed25/7/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

DIMPAL RAJESHKUMAR PATEL,ANKLESHWAR vs INCOME TAX OFFICER, WARD 2(1), BHARUCH

ITA 14/SRT/2023[2013-14]Status: Disposed24/7/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

AKSHAR INFRA,BHARUCH vs ITO(TDS), BHARUCN, BHARUCH

ITA 276/SRT/2023[2016-17]Status: Disposed20/7/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

SHRI LABHUBHAI RAVJIBHAI JASANI,SURAT vs INCOME TAX OFFICER, WARD-1(3)(7) , SURAT

ITA 35/SRT/2023[2016-17]Status: Disposed18/7/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

INJECT CARE PARENTERALS PVT. LTD., VAPI,VAPI vs PR. COMMISSIONER OF INCOME TAX, VALSAD

ITA 230/SRT/2023[2018-19]Status: Disposed18/7/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRI MURLIMANOHAR RAMKISHAN MUNDHRA,SURAT vs INCOME TAX OFFICER, WARD - 1(2)(1), SURAT

ITA 158/SRT/2023[2013-14]Status: Disposed18/7/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member)

THE MAN MADE TEXTILES RESEARCH ASSOCIATION,SURAT vs THE COMMISSIONER OF INCOME TAX, (EXEMPTION), AHMEDABAD

ITA 411/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRI KANSARA GNYANTI SAMASTA PANCH AND SHRI BAHUCHARAJI MATAJI NU MANDIR,VALSAD vs THE COMMISSIONER OF INCOME-TAX(EXEMPTION), AHMEDABAD

ITA 364/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SINDHU SEVA SAMITI,SURAT vs THE COMMISSIONER OF INCOME TAX(EXEPMTION) , AHEMDABAD

ITA 353/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI DASHABAJ VANIK GNYATI MANDAL,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 352/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SURAT MAISURIYA BHATIA NAYI PANCH,SURAT vs THE COMMISSIONER OF INCOME TAX( (EXEMPTION), AHMEDABAD

ITA 337/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI AKHIL HIND MAHILA PARISHAD,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 334/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

SHRI BALKRISHNA SHUDHHADWAIT STHANIK MAHASABHA,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 313/SRT/2023[2022-23]Status: Disposed17/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)