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ITAT Surat Bench

5,225 judgments

SHRI SHAILESH MOHANBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD 2(3)(4), SURAT

ITA 315/SRT/2023[2014-15]Status: Disposed2/8/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member)

THE SURAT COLOUR CHEMICAL MERCHANTS ASSOCIATION,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 111/SRT/2023[NA]Status: Disposed2/8/2023

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHAKTI SARJAN PVT. LTD., ,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIR. 2(1)(1), SURAT

ITA 323/SRT/2023[2015-16]Status: Disposed1/8/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

SHRI BUHARI VIBHAG DASHA SHRIMALI JAIN GNYATI SAMAJ,VALOD, TAPI, SURAT vs THE CIT(EXEMPTION), AHEMDABAD, AHEMADABAD

ITA 71/SRT/2023[2022-23]Status: Disposed31/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

THE QAMAR FREE LIBRARY, SURAT,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 275/SRT/2023[2022-23]Status: Disposed31/7/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

MITSU PRAFUL DOSHI,SURAT vs THE PRINCIPAL COMMISSIONER OF INCOME TAX - 1, SURAT

ITA 232/SRT/2023[2018-19]Status: Disposed31/7/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

THE HUSANIYAKASBA MASJID VAKAF CUMMITY,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 209/SRT/2023[2023-24]Status: Disposed31/7/2023AY 2023-24

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

JIGNESH RAJKUMAR MEHTA,SURAT vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), SURAT

ITA 105/SRT/2023[2013-14]Status: Disposed31/7/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

PRUTHVI MUKESHBHAI DHOLAKIYA,SURAT vs ITO, WARD 3(3)(5), SURAT

ITA 4/SRT/2022[2017-18]Status: Disposed31/7/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

ACIT, CIR-1(3), SURAT vs PRAVIN PANNALAL SHAH, SURAT

ITA 289/SRT/2022[2014-15]Status: Disposed31/7/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A.L.SAINI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CC-VAPI, VAPI vs DHARMESH BHARATBHAI THAKKAR, VALSAD

ITA 287/SRT/2022[2017-18]Status: Disposed31/7/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAVI MAHEXA,DAMAN AND DIU vs INCOME TAX OFFICER, DAMAN WARD, DAMAN

ITA 195/SRT/2022[2017-18]Status: Disposed31/7/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAVI MAHEXA,DAMAN AND DIU vs INCOME TAX OFFICER, DAMAN WARD, DAMAN

ITA 194/SRT/2022[2016-17]Status: Disposed31/7/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

RAVI MAHEXA,DAMAN AND DIU vs INCOME TAX OFFICER, WARD 5, , VAPI

ITA 193/SRT/2022[2015-16]Status: Disposed31/7/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SWASTIK CORPORATION,VAPI vs PR. CIT 3, VALSAD

ITA 21/SRT/2021[2012-13]Status: Disposed31/7/2023AY 2012-13

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SANJAY A. JIVANI,SURAT vs INCOME TAX OFFICER, WARD-3(1)(5), SURAT

ITA 400/SRT/2019[2015-16]Status: Disposed31/7/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

SHRI DHIRUBHAI GULABBHAI PATEL,NA vs ARIVS.INCOME TAX OFFICER, WARD - 2, NAVSARI

ITA 217/SRT/2023[2017-18]Status: Disposed28/7/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

SHRIRANG SALES CORPORATION,SURT vs ASSISTANT COMMISSIONER OF INCOME TAX - 1(2), SURAT

ITA 147/SRT/2023[2016-17]Status: Disposed28/7/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

CHIRAGBHAI S. GADHIYA,SURAT vs I.T.O., WARD-3(2)(6),, SURAT

ITA 240/SRT/2021[2016-17]Status: Disposed28/7/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member)

DIVYABEN PRAFULCHANDRA PARMAR,SURAT vs INCOME TAX OFFICER, WARD 1(3)(1), SURAT

ITA 73/SRT/2023[2014-15]Status: Disposed27/7/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)