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ITAT Surat Bench

5,225 judgments

RAJENDRAPRASAD BABULAL KHETAN,SURAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIR. - 4, SURAT

ITA 142/SRT/2023[2017-18]Status: Disposed11/8/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

TEJAS MAHENDRABHAI MODI,DANG vs INCOME TAX OFFICER, WARD - 5, NAVSARI

ITA 366/SRT/2023[2013-14]Status: Disposed10/8/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

NA vs ARI MEHTA FAMILY ZAMPA MAHOLLA MUKTAD TRUST,NAVASRIVS.COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 361/SRT/2023[2023-24]Status: Disposed10/8/2023AY 2023-24

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

NA vs ARI MEHTA FAMILY ZAMPA MAHOLLA GAHAMBHAR & JASHAN FUND,NAVSARIVS.COMMISSIONER OF INCOME-TAX (EXEMPTION), AHMEDABAD

ITA 360/SRT/2023[2023-24]Status: Disposed10/8/2023AY 2023-24

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

KHUBCHANDBHAI BHANVARLAL KHATRI,SURAT vs ITO, WARD-1, BARDOLI

ITA 11/SRT/2020[2008-09]Status: Disposed10/8/2023AY 2008-09

SHRI PAWAN SINGH (Judicial Member), DR. A. L. SAINI (Accountant Member)

PRAYOSHA EDUCATION TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 253/SRT/2023[2022-23]Status: Disposed9/8/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), Dr ARJUN LAL SAINI (Accountant Member)

YOGESHKUMAR BABUBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-2(3)(4), SURAT

ITA 352/SRT/2022[2017-18]Status: Disposed9/8/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

SHRI DIPESH SURESHBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD - 1, VAPI

ITA 251/SRT/2023[2015-16]Status: Heard8/8/2023AY 2015-16

SHRI DR. A. L. SAINI (Accountant Member)

SHRI JAIN SWETAMBER TERAPANTHI SABHA,SURAT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 351/SRT/2023[2022-23]Status: Disposed7/8/2023AY 2022-23

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DILIPKUMAR SHI vs HANKAR ACHARYA,SURATVS.THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -2, SURAT

ITA 331/SRT/2023[2019-20]Status: Disposed7/8/2023AY 2019-20

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DILIPKUMAR SHI vs HANKAR ACHARYA,SURATVS.THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -2, SURAT

ITA 330/SRT/2023[2018-19]Status: Disposed7/8/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DILIPKUMAR SHI vs HANKAR ACHARYA,SURATVS.THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -2, SURAT

ITA 329/SRT/2023[2017-18]Status: Disposed7/8/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DILIPKUMAR SHI vs HANKAR ACHARYA,SURATVS.THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -2, SURAT

ITA 328/SRT/2023[2016-17]Status: Disposed7/8/2023AY 2016-17

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DILIPKUMAR SHI vs HANKAR ACHARYA,SURATVS.THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -2, SURAT

ITA 327/SRT/2023[2015-16]Status: Disposed7/8/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DILIPKUMAR SHI vs HANKAR ACHARYA,SURATVS.THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -2, SURAT

ITA 326/SRT/2023[2014-15]Status: Disposed7/8/2023AY 2014-15

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

DILIPKUMAR SHI vs HANKAR ACHARYA,SURATVS.THE DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE -2, SURAT

ITA 325/SRT/2023[2013-14]Status: Disposed7/8/2023AY 2013-14

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)

VALLABHBHAI VALJIBHAI JAGANI,SURAT vs INCOME TAX OFFICER, WARD-3(2)(8), SURAT

ITA 70/SRT/2023[2017-18]Status: Heard4/8/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

SAGAR EMBROTECH,SURAT vs THE ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE -1(2), SURAT

ITA 392/SRT/2023[2015-16]Status: Heard4/8/2023AY 2015-16

SHRI PAWAN SINGH (Judicial Member)

VASUNDHARA VRIX VANWADI JAL SINCHN VIKAS SAHAKAI MANDLI LTD.,NA vs ARIVS.THE ASSISTANT COMMISSIONER OF INCOME TAX , NAVSARI CIRCLE, NAVSARI

ITA 280/SRT/2023[2017-18]Status: Disposed3/8/2023AY 2017-18

SHRI PAWAN SINGH (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-3,, SURAT vs M/S DIANCO, , MUMBAI

ITA 222/SRT/2022[2018-19]Status: Disposed3/8/2023AY 2018-19

SHRI PAWAN SINGH (Judicial Member), DR. ARJUN LAL SAINI (Accountant Member)